High Courts29 Mar 2022Dismissed
Om Prabha Negi Vs H.P. Public Service Commission Through Its Secretary And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0090
Constitution Of India, 1950 — Article 15, 16, 16(4A), 16(4B), 335
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 237 of 1,571
High Courts29 Mar 2022Disposed Of
Bhushan Lal Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0089
Constitution Of India, 1950 — Article 14, 32, 136
High Courts28 Mar 2022Disposed Of
Renu Bala Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0088
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 437
High Courts28 Mar 2022Disposed Of
Vandana Madan Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0087
Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 437
High Courts25 Mar 2022Disposed Of
Yudhbir Singh Rajput Vs Chief Engineeer And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0086
Arbitration And Conciliation Act, 1996 — Section 11(6), 11(8)
High Courts25 Mar 2022Dismissed
Ashok Kumar Vs Anjna Devi
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0085
Constitution Of India, 1950 — Article 227Code Of Criminal Procedure, 1973 — Section 125, 397, 482
High Courts25 Mar 2022Disposed Of
Ajay Kumar Vs Dev Raj And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0084
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts25 Mar 2022Disposed Of
Hitesh Gandhi Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 439(2)
High Courts25 Mar 2022Disposed Of
Dharam Singh Rana Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0082
Arbitration And Conciliation Act, 1996 — Section 11(8), 14(1)(d), 15
High Courts25 Mar 2022Disposed Of
Jaspreet Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0081
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts25 Mar 2022Disposed Of
Neel Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0080
High Courts24 Mar 2022Allowed
Tilak Raj And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0078
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 323, 324
High Courts23 Mar 2022Disposed Of
Abhishek Virmani Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0079
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 420, 467, 471
High Courts23 Mar 2022Allowed
M/S Asha Technologies, Through Its Prop Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0077
Constitution Of India, 1950 — Article 226
High Courts23 Mar 2022Dismissed
M/S J.K. Enterprises Through Its Sole Proprietor Vs Rajiv Kumar And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0076
High Courts23 Mar 2022Disposed Of
Varun Kaushal Vs Central Board Of Secondary Education Through Its Regional Officer And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0075
Constitution Of India, 1950 — Article 226
High Courts23 Mar 2022
Leela Widow And Others Vs Laik Ram Kashyap And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0073
Constitution Of India, 1950 — Article 227
High Courts23 Mar 2022Disposed Of
Anil Kumar Dogra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0072
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 409, 420Prevention Of Corruption Act, 1988 — Section 13(2)
High Courts23 Mar 2022Disposed Of
Mani Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0071
High Courts23 Mar 2022Disposed Of
Daya Ram Vs Kiran Thakur
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0069