High Courts05 Apr 2022Dismissed
Umesh Thakur Vs Union Of India Through Its Secretary Govt. Of Inida And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0012
Constitution Of India, 1950 — Article 14, 16, 226, 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 236 of 1,571
High Courts04 Apr 2022Allowed
M/S Himland Housing Private Limited Through And Others Vs M/S Akash & Associates At Ff 17, Cross River Mall And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0006
Code Of Civil Procedure, 1908 — Section 6, 39, 39(1), 39(2), 39(3)
High Courts04 Apr 2022Allowed
Dharma Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 67Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Apr 2022Allowed
Bhajan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0004
Indian Penal Code, 1860 — Section 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 439
High Courts02 Apr 2022Dismissed
State Of Himachal Pradesh Vs Satish Kumar
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0011
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 161
High Courts02 Apr 2022Dismissed
Shyam Lal Vs Shriram General Insurance Company Ltd And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0010
Motor Vehicles Act, 1988 — Section 173
High Courts02 Apr 2022
ICICI Lombard General Insurance Company Limited Vs Darshana Devi And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0009
Indian Penal Code, 1860 — Section 279, 304A, 427
High Courts02 Apr 2022Disposed Of
Praveen Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0008
High Courts02 Apr 2022Disposed Of
State Of Himachal Pradesh And Others Vs Harish Kumar And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0007
High Courts02 Apr 2022Disposed Of
Executive Engineer Vs Assessing Authority And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0003
Himachal Pradesh General Sales Tax Act, 1968 — Section 30, 31(1), 32(1)Himachal Pradesh Value Added Tax Act, 2005 — Section 46(1), 46(3), 64, 64(3)
High Courts02 Apr 2022Dismissed
Ajay Sharma Vs Dr. Yashwant Singh Parmar And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0002
High Courts01 Apr 2022Allowed
Kalpana Sood Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0001
Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)Code Of Criminal Procedure, 1973 — Section 145
High Courts31 Mar 2022Disposed Of
Paras Ram Vs State Of HP
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0098
Code Of Criminal Procedure, 1973 — Section 446, 449(2), 482
High Courts31 Mar 2022Disposed Of
Dimple Kumari Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0097
High Courts30 Mar 2022Disposed Of
Chairman, Army Public School And Others Vs Urmila Chauhan And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0096
Constitution Of India, 1950 — Article 115, 132, 166, 226
High Courts29 Mar 2022Dismissed
Rajesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0095
Indian Penal Code, 1860 — Section 354A, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 9(m), 10Code Of Criminal Procedure, 1973 — Section 154, 164, 313
High Courts29 Mar 2022Disposed Of
Bharat Rawat Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0094
Indian Penal Code, 1860 — Section 363, 366, 366A, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts29 Mar 2022Disposed Of
Surpal Singh And Others Vs Himachal Road Transport
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0093
High Courts29 Mar 2022Disposed Of
Hari Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0092
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 37
High Courts29 Mar 2022Allowed
Tulsi Ram And Others Vs Central Board Of School Education And Others
High Court Of Himachal Pradesh · (2022) 03 SHI CK 0091