High Courts12 Apr 2022Disposed Of
Thakur Nath Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0031
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 235 of 1,571
High Courts12 Apr 2022Disposed Of
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 420
High Courts12 Apr 2022Disposed Of
Ex.Hav. Madan Lal Vs LT. Col. Parshotam Singh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0023
High Courts11 Apr 2022Allowed
Rajdeep Sharma And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0022
Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 506
High Courts08 Apr 2022Disposed Of
Sunita Kumari Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0021
Constitution Of India, 1950 — Article 226Himachal Pradesh Department Of Health And Family Welfare Staff Nurse, Class III (Non-Gazetted) Recruitment And Promotion Rules, 2019 — Rule 6
High Courts08 Apr 2022Disposed Of
Gagan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0020
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Indian Penal Code, 1860 — Section 34, 379
High Courts08 Apr 2022Disposed Of
Jatinder Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0019
Indian Penal Code, 1860 — Section 354, 377, 506, 509Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 154, 164
High Courts07 Apr 2022Disposed Of
Puneet Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0018
Constitution Of India, 1950 — Article 226
High Courts07 Apr 2022Disposed Of
Pyare Chand Vs Himachal Pradesh Tourism Development
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0017
High Courts06 Apr 2022
Shimla College Of Education And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0068
Constitution Of India, 1950 — Article 19(1)(g), 254Right To Education Act, 2009 — Section 2(n)All India Council For Technical Education Act, 1987 — Section 19(1)
High Courts06 Apr 2022Dismissed
Sumit Khanna And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0067
Real Estate (Regulation And Development) Act, 2016 — Section 43(5)
High Courts06 Apr 2022Disposed Of
Suresh Kumar (Minor) Vs Board Of Control For Cricket In India And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0066
High Courts06 Apr 2022Disposed Of
Rajini Devi And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0065
High Courts06 Apr 2022Dismissed
Commissioner Of Income Tax (Exemptions) Vs Adarsh Vidya Niketan, Naya Bazar, Nahan
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0064
Income Tax Act, 1961 — Section 10(23C)(iiad), 10(23C)(vi), 12A
High Courts06 Apr 2022Allowed
Tarsem Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0063
High Courts06 Apr 2022Dismissed
Chet Ram Vs Managing And Others
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0062
Indian Contract Act, 1872 — Section 137Negotiable Instruments Act, 1881 — Section 138
High Courts06 Apr 2022Disposed Of
Ranjna Goyal And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0016
Drugs And Cosmetics (Amendment) Rules, 2020 — Rule 84(D)Code Of Criminal Procedure, 1973 — Section 438, 438(1), 438(2)Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37, 65A
High Courts06 Apr 2022Disposed Of
Vishal Massi Vs State Of HP
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42(2)
High Courts05 Apr 2022Disposed Of
Kiran Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 42(2)Motor Vehicles Act, 1988 — Section 186, 196
High Courts05 Apr 2022Disposed Of
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 04 SHI CK 0013
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164