High Courts29 Apr 2022Disposed Of

Mohar Singh Vs Narcotics Control Bureau

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0059

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 36A(i)(d), 42, 50, 50(1), 50(6), 53, 67Code Of Criminal Procedure, 1973 — Section 173(2), 173(8), 190, 223, 223(a) 223(b), 223(d), 226, 227, 228, 397, 401, 482Evidence Act, 1872 — Section 25
High Courts27 Apr 2022Disposed Of

M/S Century Heatreats (P) Ltd And Others Vs Punjab National Bank

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0055

Code Of Civil Procedure, 1908 — Section 24, 47, 151, Order 22 Rule 10, Order 21 Rule 26, Order 21 Rule 29, Order 21 Rule 58, Order 21 Rule 59, Order 21 Rule 59(b), Order 21 Rule 66Indian Contract Act, 1872 — Section 128, 140
High Courts23 Apr 2022Allowed

Yuvraj Mohan Azad Vs Goverdhan Singh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0050

Constitution Of India, 1950 — Article 1761, 1762Code Of Civil Procedure, 1908 — Section 96, 100, 151, Order 11, Order 11 Rule 31, Order 20 Rule 3, Order 41, Order 41 Rule 23, Order 41 Rule 31