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High Court Of Himachal Pradesh judgments

31,415 judgments · page 231 of 1,571

High Courts13 May 2022Disposed Of

Tenzin Lhakpa Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0045

Code Of Criminal Procedure, 1973 — Section 438Prevention Of Corruption Act, 1988 — Section 7, 7A, 8Indian Penal Code, 1860 — Section 120B, 419, 420, 468, 471
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High Courts13 May 2022Disposed Of

Maneesh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0040

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 354D, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts12 May 2022Disposed Of

Sapna Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0031

Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37Motor Vehicles Act, 1988 — Section 181, 196
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High Courts12 May 2022Dismissed

Ibrahim Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 05 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 201, 120B, 363, 366A, 370(4), 506
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