High Courts27 May 2022Dismissed
Vijay Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0086
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 229 of 1,571
High Courts27 May 2022Disposed Of
Tej Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0085
High Courts27 May 2022Disposed Of
Bittu Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0084
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 25, 29, 37, 67
High Courts26 May 2022Disposed Of
Pranav Garg Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts25 May 2022Dismissed
Goverdhan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts25 May 2022
Tara Chand And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0081
Indian Penal Code, 1860 — Section 34, 323, 325, 506, 506IIScheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(x)Probation Of Offenders Act, 1958 — Section 3, 4
High Courts25 May 2022Allowed
Alka Rani Vs Amar Nath
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0080
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 3
High Courts25 May 2022Dismissed
Parmodh Singh Vs Madan Lal And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0079
High Courts25 May 2022Disposed Of
Ankush Sharma Vs Rattan Lal And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0078
High Courts25 May 2022Allowed
Balram Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0077
Central Civil Services (Conduct) Rules, 1964 — Rule 3(I)(i)(ii)(ii), 19(1)Prevention Of Corruption Act, 1988 — Section 7, 13(2)
High Courts24 May 2022Dismissed
Jasjit Kaur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0076
Constitution Of India, 1950 — Article 226
High Courts24 May 2022Disposed Of
Bhishamber Nath And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0075
High Courts24 May 2022Disposed Of
Dhani Ram Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0074
High Courts24 May 2022Disposed Of
Sirmour Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0073
Code Of Criminal Procedure, 1973 — Section 41(A), 438Indian Penal Code, 1860 — Section 147, 148, 149, 186, 332, 341, 353, 504
High Courts24 May 2022Disposed Of
Sukhjit Agro Industries, Village Gurplah Vs Commissioner, CGST, Ground And First Floor And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0072
High Courts24 May 2022Disposed Of
Sunil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0071
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338
High Courts24 May 2022Allowed
Shivani And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0070
Code Of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 376, 420, 506
High Courts24 May 2022Disposed Of
Rajni Devi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0069
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29Indian Penal Code, 1860 — Section 277, 337, 338, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts24 May 2022Disposed Of
Ashwinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0068
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420Evidence Act, 1872 — Section 27
High Courts24 May 2022
Bhagat Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0067
Constitution Of India, 1950 — Article 226