COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 227 of 1,571

High Courts17 Jun 2022Disposed Of

Om Dutt And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0023

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 452, 467, 468, 471, 506

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High Courts17 Jun 2022Allowed

Rajender Kumar Thakur Vs Bishma And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0022

Workmen's Compensation Act, 1923 — Section 22

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High Courts16 Jun 2022Disposed Of

Jatinder Singh And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0038

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 341

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High Courts16 Jun 2022Allowed

Bhim Sen Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0037

Constitution Of India, 1950 — Article 14, 16Punjab Civil Services Rules Volume I — Rule 3.17(ii)

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High Courts14 Jun 2022Dismissed

Karan Singh Pathania Vs Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0036

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High Courts14 Jun 2022Dismissed

Moti Lal And Others Vs Shankar Kumar

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0035

Himachal Pradesh Urban Rent Control Act, 1987 — Section 2(d), 14(2), 14(3), 14(c), 18, 24(5)

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High Courts14 Jun 2022Dismissed

Devi Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0034

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 439

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High Courts14 Jun 2022Disposed Of

Narinder Pal And Others Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0033

Code Of Criminal Procedure, 1973 — Section 107, 108, 109, 110, 111, 112, 113, 114, 116, 145, 146, 150, 482

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High Courts13 Jun 2022Disposed Of

Manjna Devi Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0021

Constitution Of India, 1950 — Article 226

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High Courts13 Jun 2022Dismissed

Rakesh Sharma And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0020

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High Courts13 Jun 2022Disposed Of

Sushma Devi Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0019

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High Courts13 Jun 2022Disposed Of

Krishan Chand Vs Barat Khera And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0018

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High Courts13 Jun 2022

Bhanu Kumari Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0017

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High Courts13 Jun 2022Disposed Of

Raj Kapoor Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0016

Constitution Of India, 1950 — Article 226

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High Courts13 Jun 2022Disposed Of

Hirday Ram And Others Vs Regional Provident Fund Commissioner, Employees Provident Fund Organisation And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0015

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High Courts13 Jun 2022Disposed Of

Budhi Singh Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0014

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High Courts13 Jun 2022Dismissed

Dinesh Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0013

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6

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High Courts13 Jun 2022Disposed Of

Raj Kapoor Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0012

Constitution Of India, 1950 — Article 226

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High Courts10 Jun 2022Allowed

Naveen Kumar And Others Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0010

Indian Penal Code, 1860 — Section 147, 149, 323, 341Scheduled Castes And The Scheduled Tribes (Prevention Of Atrocities) Amendment Act, 2015 — Section 3Protection Of Civil Rights Act, 1955 — Section 7

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High Courts10 Jun 2022Disposed Of

Hem Raj Vs State Of Himachal Pradesh And Others

High Court Of Himachal Pradesh · (2022) 06 SHI CK 0008

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