High Courts23 Jun 2022Disposed Of
Sanjay Kumar Vs Union Of India And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0072
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 225 of 1,571
High Courts23 Jun 2022Dismissed
Dr. Sanjeev Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0071
Constitution Of India, 1950 — Article 142, 309
High Courts22 Jun 2022Disposed Of
Rajeev Mankotia And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0068
Constitution Of India, 1950 — Article 14, 16Recruitment And Promotion Rules, 2011 — Rule 14Jammu And Kashmir Civil Sevices (Classification, Control And Appeal) Rules, 1956 — Rule 5
High Courts22 Jun 2022Disposed Of
Vijay Kumar And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0067
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 498A
High Courts22 Jun 2022Dismissed
State Of Himachal Pradesh And Others Vs Hem Singh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0066
Himachal Pradesh Excise Act, 2011 — Section 27
High Courts22 Jun 2022Dismissed
M/S Sanya Enterprises Vs Roshan Lal And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0065
High Courts22 Jun 2022Disposed Of
Sheela Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0064
High Courts22 Jun 2022Disposed Of
Amarjit Malhotra Vs Brijandar Sharma
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0063
Code Of Criminal Procedure, 1973 — Section 482
High Courts22 Jun 2022Disposed Of
Nitesh Kumar Dhiman Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0062
High Courts22 Jun 2022Disposed Of
Ram Babu Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts22 Jun 2022Dismissed
Ajay Thakur (In Jail) Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0060
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 37, 42(2), 52, 52ACode Of Criminal Procedure, 1973 — Section 439
High Courts22 Jun 2022Disposed Of
Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0059
Indian Penal Code, 1860 — Section 406, 420
High Courts21 Jun 2022Disposed Of
Bhuvan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts21 Jun 2022Allowed
Narender Kumar @ Kalu Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0056
Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)(c), 47, 50Indian Penal Code, 1860 — Section 120B, 304, 420, 467, 468, 471
High Courts21 Jun 2022Dismissed
Mehar Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 29, 37Code Of Criminal Procedure, 1973 — Section 439Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118
High Courts21 Jun 2022Dismissed
Wajid Ali Vs Arjun Singh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0054
High Courts21 Jun 2022Disposed Of
M/S V. Kare Biotech, Village Dhang And Others Vs Hemant Aggarwal And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0053
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Section 151, Order 11 Rules 1, Order 11 Rules 2Arbitration And Conciliation Act, 1996 — Section 2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24, 25, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 37(2), 38, 39, 40, 41, 42, 43
High Courts20 Jun 2022Disposed Of
Nagender Pal Sharma Vs Vidya Sharma
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0052
Hindu Adoption And Maintenance Act, 1956 — Section 23, 23(2)Protection Of Women From Domestic Violence Act, 2005 — Section 20(2)
High Courts20 Jun 2022Disposed Of
Mangal Chand And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts20 Jun 2022Disposed Of
Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0050
Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 34, 323, 342, 376, 506