High Courts06 Jul 2022Disposed Of
Urmil Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0003
Constitution Of India, 1950 — Article 226, 309Himachal Pradesh Panchayati Raj Act, 1994 — Section 2 (13B)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 224 of 1,571
High Courts01 Jul 2022Dismissed
Sohan Lal Verma Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0001
High Courts30 Jun 2022Dismissed
Nish Devi Widow Of Late Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0088
Constitution Of India, 1950 — Article 226
High Courts30 Jun 2022Dismissed
Reena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0087
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Dismissed
Jai Pal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0086
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Dismissed
Anita Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0085
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Dismissed
Golu Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0084
Constitution Of India, 1950 — Article 226Hindu Succession Act, 1956 — Section 6(4)Himachal Pradesh Panchayati Raj Act, 1994 — Section 13A
High Courts29 Jun 2022Dismissed
Reena Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0083
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Dismissed
Balbir Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0082
Hindu Succession Act, 1956 — Section 6(A), 13(A)
High Courts29 Jun 2022Allowed
Sanjay Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0081
Constitution Of India, 1950 — Article 226
High Courts29 Jun 2022Disposed Of
Meenu Kumari Vs Union Of India Through Secretary And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0080
Indian Penal Code, 1860 — Section 494, 495
High Courts29 Jun 2022Dismissed
Manish Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0079
Constitution Of India, 1950 — Article 226
High Courts28 Jun 2022Disposed Of
Suresh Chand Rana And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0078
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 468, 471, 467
High Courts27 Jun 2022Allowed
M/S S.S. Food Kather And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0077
High Courts27 Jun 2022Disposed Of
Pawan Kumar @ Lucky Sharma Vs Narcotics Control Bureau
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0076
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2, 20, 20(b)(ii)(A), 27, 35, 42, 52A, 52A(1), 52(A)(i), 52A(2), 52A(3), 52A(4), 52A (2)(c), 53
High Courts27 Jun 2022Disposed Of
Bahadur Singh Vs Union Of India And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0075
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts24 Jun 2022Disposed Of
Om Prakash Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0074
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 332, 353, 355, 504, 506
High Courts24 Jun 2022Dismissed
Dr. Chander Paul Kashyap Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0073
High Courts24 Jun 2022Disposed Of
Baldev Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0070
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 161, 439Indian Penal Code, 1860 — Section 120B, 174(A), 307, 324, 325, 341, 365, 379, 395, 397, 407, 411, 420, 468, 471
High Courts24 Jun 2022Dismissed
United India Insurance Company And Others Vs Usha Rani And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0069
Motor Vehicles Act, 1988 — Section 2(15), 2(21), 2(48), 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 166