High Courts22 Jul 2022Allowed
Jagdish Vs Kanta Devi
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0042
Transfer Of Property Act, 1882 — Section 15, 16(c), 44, 55(b)Specific Relief Act, 1963 — Section 21(1), 22
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 222 of 1,571
High Courts22 Jul 2022Allowed
Vikram Singh Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0041
High Courts22 Jul 2022Dismissed
Ajay Grover Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0040
Indian Penal Code, 1860 — Section 34, 120B, 109, 177, 201, 304, 308, 323, 328, 341, 376, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 406, 408, 409, 411, 420, 465, 466, 468, 471Himachal Pradesh Excise Act, 2011 — Section 39, 40, 41, 61Code Of Criminal Procedure, 1973 — Section 167, 167(2), 167(2)(a), 173, 173(2), 173(8), 309
High Courts21 Jul 2022Disposed Of
Commissioner Of Income Tax And Other Vs M/S Usha Infrasystems
High Court Of Himachal Pradesh · Income Tax Act, 1961 — Section 80IA, 80IB, 80IC, 80IC(2), 80IA(7), 80IA(10), 801C(4)(i), 131, 143(3), 145
High Courts21 Jul 2022Disposed Of
Parkash Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0039
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 313, 437
High Courts20 Jul 2022Disposed Of
Jagdish Chand Alias Jaggi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 164, 313, 437Indian Penal Code, 1860 — Section 376(i), 506
High Courts20 Jul 2022Allowed
Pr. Commissioner Of Income Tax Vs M/S J.M.J. Essential Oil Company
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0037
Income Tax Act, 1961 — Section 80IC, 143(3), 271(1)(c), 271(1)(c)(d)(iii), 271(1)(e), 272(1)(c), 276(c)Central Excise Act, 1944 — Section 11AC, 11A(2)
High Courts20 Jul 2022Disposed Of
Inupakolla Durga Mohan Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0036
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 406, 420, 498A
High Courts20 Jul 2022Dismissed
Sumit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 37
High Courts20 Jul 2022Allowed
Santosh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0034
Himachal Pradesh Excise Act, 2011 — Section 39(1)(a)(c), 39(1)(c), 47, 50Indian Penal Code, 1860 — Section 120B, 147, 223, 304, 336, 339, 380, 420, 467, 468, 471
High Courts19 Jul 2022Disposed Of
Ravi Thakur Vs Himachal Pradesh Staff
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 306, 498A
High Courts18 Jul 2022Allowed
Rajesh Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0033
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 304A, 307, 323, 452, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts18 Jul 2022Disposed Of
Mahender Singh Vs Desh Raj
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0032
Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jul 2022Allowed
Chandan Parmar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0031
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 187Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
High Courts18 Jul 2022Disposed Of
Ram Karan Singh Vs State Of H. P
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0029
High Courts15 Jul 2022Dismissed
Namdhari Sangat Vs Sahib Kaur
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0028
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts15 Jul 2022Disposed Of
Oriental Insurance Company Limited Vs Nisha Kumari And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0027
Motor Vehicles Act, 1988 — Section 166, 168
High Courts15 Jul 2022Disposed Of
Vikram Thakur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0026
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A
High Courts15 Jul 2022Dismissed
Santa Singh And Others Vs Mahinder Kaur And Others
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0025
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 61Code Of Civil Procedure, 1908 — Section 151, Order 8 Rule 1A(3), Order 8 Rule 1 (3A), Order 18 Rule 17
High Courts14 Jul 2022Dismissed
State Of Himachal Pradesh And Others Vs M/S Gulzar Mohammad Karanveer Singh
High Court Of Himachal Pradesh · (2022) 07 SHI CK 0022
Himachal Pradesh Excise Act, 2011 — Section 27