High Courts09 Jun 2022Dismissed
Jabna Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0011
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 228 of 1,571
High Courts03 Jun 2022Disposed Of
Dalip Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0007
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 186, 189, 406, 498A, 504, 506
High Courts03 Jun 2022Disposed Of
Javed Ali Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0006
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A
High Courts03 Jun 2022Disposed Of
Mohan Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Motor Vehicles Act, 1988 — Section 181, 192
High Courts02 Jun 2022Disposed Of
H.P. State Election Department Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0005
Constitution Of India, 1950 — Article 324, 324(1)Representation Of The People Act, 1950 — Section 13CCRepresentation Of The People Act, 1951 — Section 28A
High Courts01 Jun 2022Allowed
Rafik Mohammad And Others Vs Nasreen BIBI And Others
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0003
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts01 Jun 2022Disposed Of
Ramesh Singh Bisht Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0002
Indian Penal Code, 1860 — Section 354D, 506, 509Information Technology Act, 2000 — Section 66(C)Code Of Criminal Procedure, 1973 — Section 438
High Courts01 Jun 2022Disposed Of
Trilok Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 06 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 438Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18A
High Courts31 May 2022Disposed Of
Sandeep Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0092
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts31 May 2022Dismissed
Kangra Central Cooperative Bank Dharamsala Ltd Vs Subash Chand And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0091
Himachal Pradesh Co Operative Societies Act, 1968 — Section 72
High Courts30 May 2022Allowed
Ratti Ram Sharma Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0098
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 354A, 354B, 354D, 504, 506
High Courts30 May 2022Disposed Of
Ajay Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0097
Negotiable Instruments Act, 1881 — Section 138
High Courts30 May 2022Dismissed
Municipal Corporation Shimla Vs Nand Lal
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0096
High Courts30 May 2022Dismissed
Shyam Singh Vs H.P. State Cooperative Bank Ltd And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0095
High Courts30 May 2022Disposed Of
Pushpinder Thakur And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0094
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts30 May 2022Dismissed
Miss Tara Vati Vs UCO Bank
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0093
Code Of Civil Procedure, 1908 — Section 115, Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 41, 41(b), 41(h)
High Courts30 May 2022Disposed Of
Raj Rani Vs Diwan Chand
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0090
High Courts30 May 2022Dismissed
Chanchal Kumar Vs Prem Parkash And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0089
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 26 Rule 9
High Courts27 May 2022Disposed Of
Sanyog Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0088
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 307, 333, 353, 397Evidence Act, 1872 — Section 27
High Courts27 May 2022Disposed Of
Netar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0087
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406 409