High Courts09 May 2022Dismissed
Jeet Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0025
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37Code Of Criminal Procedure, 1973 — Section 439
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 232 of 1,571
High Courts09 May 2022Allowed
Pankaj And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0024
Indian Penal Code, 1860 — Section 34, 201, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 439
High Courts06 May 2022Disposed Of
M/S Power Electro Mech Pvt Ltd Vs M/S Lanco Infratech Ltd And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0023
Arbitration And Conciliation Act, 1996 — Section 11
High Courts06 May 2022Dismissed
Sandeep Bhatia Alias Kali And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0022
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 302
High Courts05 May 2022Dismissed
Nageen Chander Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0021
Administrative Tribunals Act, 1985 — Section 21
High Courts04 May 2022Dismissed
Prakash Jaryal Vs H.P. Wakf Board Shimla And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0020
Transfer Of Property Act, 1882 — Section 106Waqf Act, 1995 — Section 83(4)
High Courts04 May 2022Allowed
Virender Kumar And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0019
High Courts04 May 2022Disposed Of
Gaurav Verma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0018
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts04 May 2022Disposed Of
Ankit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0017
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts04 May 2022Disposed Of
Janak Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0016
Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts04 May 2022Disposed Of
Jagdish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0015
Code Of Criminal Procedure, 1973 — Section 82, 83, 154, 299, 437, 438, 482Indian Penal Code, 1860 — Section 307, 451, 506Arms Act, 1959 — Section 25
High Courts02 May 2022Disposed Of
Devinder Kumar Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0014
High Courts02 May 2022Disposed Of
Mohd. Islam Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0013
Constitution Of India, 1950 — Article 12
High Courts02 May 2022Disposed Of
Guman Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420, 465, 468, 471
High Courts02 May 2022Allowed
Sanjeev Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0011
High Courts02 May 2022Dismissed
Kamal Kumar Vs Vimla And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0010
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 7 Rule 14(3)
High Courts02 May 2022Disposed Of
M/S Sharma Bus Service Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0009
Constitution Of India, 1950 — Article 14, 19(1)(G), 21, 301Motor Vehicles Act, 1988 — Section 70, 72
High Courts02 May 2022Disposed Of
Kavita Thapa Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0008
High Courts02 May 2022Disposed Of
Purshotam Bhandari Vs State Of HP
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0007
Indian Penal Code, 1860 — Section 363, 366
High Courts02 May 2022Allowed
Suman Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 05 SHI CK 0006
Limitation Act, 1963 — Section 5