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High Court Of Himachal Pradesh judgments

31,415 judgments · page 234 of 1,571

High Courts22 Apr 2022Disposed Of

Abdul Rehman And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0046

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 201, 376, 419, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(s)
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High Courts21 Apr 2022Disposed Of

Nikhil S. Nayak Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0044

Contract Labour (Regulation And Abolition) Rules, 1978 — Rule 17(1), 18(i), 73, 75, 78(1), 78(2), 78(2)(a), 72(2)(d), 72(2)(e), 80(4), 82(1)Indian Penal Code, 1860 — Section 175, 176Contract Labour (Regulation And Abolition) Act, 1970 — Section 2(1)(c), 2(1)(e), 2(1)g), 7, 28(3), 29(1), 35(2)(n)
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High Courts20 Apr 2022Dismissed

Vicky Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0040

Code Of Criminal Procedure, 1973 — Section 169, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 27A, 29Evidence Act, 1872 — Section 27, 37
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High Courts19 Apr 2022Dismissed

Tanuj Kumar Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0042

Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 41(2), 56
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High Courts19 Apr 2022Dismissed

Joginder @ Abhishek Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0037

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 325, 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 6, 12
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High Courts19 Apr 2022Disposed Of

Ajay Kumar And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0036

Constitution Of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 181Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(i)(w)(i)(ii) 3(II)(va)
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High Courts18 Apr 2022Disposed Of

Sonu Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0035

Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 376
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High Courts18 Apr 2022Disposed Of

Ringu Ram Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0034

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
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High Courts18 Apr 2022Disposed Of

Hemant Sharma Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0033

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 42(2)Indian Penal Code, 1860 — Section 34, 323, 448, 452, 506
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High Courts13 Apr 2022Disposed Of

Vinay Aggarwal And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0028

Code Of Criminal Procedure, 1973 — Section 164, 438, 457Indian Penal Code, 1860 — Section 120B, 170, 201, 323, 379, 384, 386, 406, 419, 420, 468, 468, 471, 506Arms Act, 1959 — Section 25
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High Courts13 Apr 2022Disposed Of

Anjna Devi And Others Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 04 SHI CK 0027

Code Of Criminal Procedure, 1973 — Section 161, 164, 438Indian Penal Code, 1860 — Section 120B, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
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