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High Court Of Himachal Pradesh judgments

31,415 judgments · page 208 of 1,571

High Courts30 Nov 2022

Akshay Chauhan Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0073

Code Of Criminal Procedure, 1973 — Section 41A, 156(3), 161, 164, 438Indian Penal Code, 1860 — Section 34, 323, 325, 341, 377, 451, 498A, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6, 10
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High Courts30 Nov 2022Allowed

Mahesh Chander And Others Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0068

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 338, 420, 452, 467, 468, 471, 506Motor Vehicles Act, 1988 — Section 196Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts30 Nov 2022Dismissed

Billu Vs State Of H.P. & Ors

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0066

Constitution Of India, 1950 — Article 14, 19Contractor Labour (Regulation And Abolition) Act, 1970 — Section 12(1)
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High Courts29 Nov 2022Allowed

Manoj Kumar And Ors Vs State Of HP And Ors.

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0065

Indian Penal Code, 1860 — Section 34, 120B, 147, 148, 149, 307, 323, 324, 420, 451, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts28 Nov 2022Allowed

Rafi Ahmed Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 11 SHI CK 0059

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21(c), 37Indian Penal Code, 1860 — Section 332, 341, 353, 504
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