High Courts28 Nov 2022Allowed
Ketan Mehta Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0056
Indian Penal Code, 1860 — Section 188, 269, 270, 279, 337, 379, 380, 411Evidence Act, 1872 — Section 27
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 209 of 1,571
High Courts28 Nov 2022Disposed Of
Hari Prasad Vs Himachal Pradesh Tourism Development Corporation & Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0055
High Courts28 Nov 2022Dismissed
Sandeep Kumar Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0054
High Courts28 Nov 2022Dismissed
Ashraf Ali Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0053
High Courts25 Nov 2022Dismissed
Shiv Ram And Another Vs Pola Ram
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0052
Code Of Civil Procedure, 1908 — Order 39 Rule1, Order 39 Rule 2, Order 43 Rule1
High Courts25 Nov 2022Dismissed
Basu Dev & Ors Vs Narad
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0051
Constitution Of India, 1950 — Article 136Code Of Civil Procedure, 1908 — Section 96, 100, 100(5), Order 8 Rule 10, Order 9, Order 20 Rule 5, Order 22 Rule 4(4)
High Courts25 Nov 2022Dismissed
Nain Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0050
Punjab Excise Act, 1914 — Section 61(1)(c)Code Of Criminal Procedure, 1973 — Section 313, 374
High Courts25 Nov 2022Dismissed
State Of H.P. And Others Vs Pooja And Another
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0049
High Courts23 Nov 2022Disposed Of
Ramesh Kumar & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0077
Indian Penal Code, 1860 — Section 34, 323, 324, 451, 504, 506
High Courts23 Nov 2022Disposed Of
National Insurance Company Ltd Vs Govind Ram And Another
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0045
Employees Compensation Act,1923 — Section 2A, 4, 4(c)(iii)
High Courts23 Nov 2022Allowed
Vijay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0044
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21(b)
High Courts23 Nov 2022Allowed
Karanjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0043
Indian Penal Code, 1860 — Section 363, 376, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Information Technology Act, 2000 — Section 67B
High Courts23 Nov 2022Allowed
Parvinder Singh Kittna Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0042
Indian Penal Code, 1860 — Section 147, 149, 341, 451, 506Code Of Criminal Procedure, 1973 — Section 161
High Courts23 Nov 2022Allowed
Lalita Jindal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0041
Constitution Of India, 1950 — Article 3, 310, 310(1), 311Central Civil Services (Temporary Service) Rules,1965 — Rule 5
High Courts22 Nov 2022Allowed
Raj Kumar Vs State of H.P. & Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0048
High Courts22 Nov 2022Disposed Of
Harish Chand Vs Sarita Devi
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0047
Code Of Civil Procedure, 1908 — Section 35A, 96, 100Code Of Criminal Procedure, 1973 — Section 125Guardians And Wards Act, 1890 — Section 7
High Courts22 Nov 2022Dismissed
Sat Pal Vs Jatinder Kumar And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0046
Motor Vehicles Act, 1988 — Section 157, 166
High Courts22 Nov 2022Dismissed
Gulzar Krishan Sewa Kendra Vs Hindustan Petroleum Corporation Ltd. & Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0040
High Courts22 Nov 2022Allowed
Parul Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0039
Indian Penal Code, 1860 — Section 34, 201, 297, 302
High Courts21 Nov 2022Disposed Of
Gaurav Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21