High Courts09 Nov 2022Disposed Of
Dheeraj Sharma Vs Land Acquisition Officer-Cumcompetent Authority And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0017
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 211 of 1,571
High Courts09 Nov 2022Disposed Of
Krishan Dass Vs Land Acquisition Officer-Cumcompetent Authority And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0016
High Courts09 Nov 2022Allowed
Anit Kumar Vs Land Acquisition Officer-Cumcompetent Authority And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0015
High Courts07 Nov 2022Disposed Of
Shaukat Ali Vs Rehana Parveen And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0014
Indian Penal Code, 1860 — Section 120B, 147, 342, 448, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 156, 156(1), 156(3), 173, 190, 190(a), 190(b), 190(c), 190(1)(a), 191, 192, 193, 194, 195, 196, 197, 198, 199, 200, 202, 202(1), 362
High Courts07 Nov 2022Dismissed
Oriental Insurance Company Ltd Vs Lalita Kumari Widow Of And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0013
Constitution Of India, 1950 — Order 41 Rule 27Motor Vehicles Act, 1939 — Section 95(1)(b)Insurance Act, 1938 — Section 64B
High Courts07 Nov 2022Dismissed
Gayatri Sharma And Others Vs Satya Verma
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0012
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts04 Nov 2022Allowed
Viresh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0011
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 439
High Courts04 Nov 2022Disposed Of
State Of Himachal Pradesh Vs Kartar Singh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0010
Code Of Criminal Procedure, 1973 — Section 313
High Courts04 Nov 2022Dismissed
Kamla Devi Vs Vinod Kumar And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0009
Motor Vehicles Act, 1988 — Section 166, 173, 173(1)Limitation Act, 1963 — Section 5
High Courts04 Nov 2022Disposed Of
Puran Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0008
High Courts03 Nov 2022Disposed Of
Ganpati Ropeways Pvt. Ltd. Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0007
Constitution Of India, 1950 — Article 14
High Courts03 Nov 2022Disposed Of
Mohammad Sharif Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0006
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 154, 436, 436A, 439Indian Penal Code, 1860 — Section 120B, 201, 380, 457, 485
High Courts02 Nov 2022Disposed Of
Navjot Badwal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0005
High Courts02 Nov 2022Disposed Of
Sanjay Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0004
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 377, 498A, 506
High Courts01 Nov 2022Disposed Of
Gulzari Lal Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0003
High Courts01 Nov 2022Disposed Of
Rukam Deen Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0002
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 324
High Courts01 Nov 2022Disposed Of
Raj Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0001
High Courts31 Oct 2022Dismissed
State Of Himachal Pradesh And Others Vs Sohan Lal And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0038
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25G
High Courts31 Oct 2022Dismissed
Rajender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0037
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts31 Oct 2022Dismissed
Rajiv Chandel Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0036
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25G, 25H