High Courts31 Oct 2022Disposed Of
Puran Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0035
Drugs And Cosmetic Act, 1940 — Section 18A, 18(c), 27(b)(ii), 28Code Of Criminal Procedure, 1973 — Section 313, 374
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 212 of 1,571
High Courts28 Oct 2022Disposed Of
Pradeep Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0034
Code Of Criminal Procedure, 1973 — Section 173, 320, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 506
High Courts28 Oct 2022Allowed
Ram Krishan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts27 Oct 2022Disposed Of
Abhishek Varesh Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0032
High Courts27 Oct 2022
Rajesh Kumar Vs State Of HP
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0030
High Courts27 Oct 2022Dismissed
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376(2)(n)Information Technology Act, 2000 — Section 66E, 67A
High Courts27 Oct 2022Disposed Of
Bihari Lal Vs Union Of India Through Its Secretary And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0028
High Courts27 Oct 2022Dismissed
Bhag Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0027
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 11A, 12(4), 12(5)
High Courts21 Oct 2022Disposed Of
Anil Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0023
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15Code Of Criminal Procedure, 1973 — Section 161, 173, 313
High Courts20 Oct 2022Disposed Of
Indira Kapoor Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0026
Constitution Of India, 1950 — Article 102(1)(e), 191(1)(e)Code Of Criminal Procedure, 1973 — Section 374, 389, 389(1), 482Companies Act, 2013 — Section 267
High Courts20 Oct 2022Allowed
Sudershan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0025
Indian Penal Code, 1860 — Section 34, 302, 323, 341, 504, 506
High Courts20 Oct 2022Dismissed
Rajesh Kumar Vs Himachal Road Transport Corporati And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0024
High Courts20 Oct 2022Dismissed
Kusum Lata Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0022
High Courts19 Oct 2022Disposed Of
Secretary HP Pwd, Govt. Of HP Shimla-2 And Others Vs Hira Singh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0021
Code Of Civil Procedure, 1908 — Section 115
High Courts19 Oct 2022Allowed
Vidya Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0020
Information Technology Act, 2000 — Section 67AIndian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 354A, 452, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts19 Oct 2022Disposed Of
Sunil Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 498A, 323, 504
High Courts18 Oct 2022Disposed Of
Durga Ram And Others Vs Himachal Pradesh University And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0018
High Courts14 Oct 2022Dismissed
Kuljit Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0017
Himachal Pradesh Police Act, 2007 — Section 143
High Courts14 Oct 2022Dismissed
Dev Raj Duggal Vs Harish Kumar And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0016
Code Of Civil Procedure, 1908 — Section 151, Order 6 Rule 14, Order 6 Rule 15, Order 7 Rule 11Himachal Pradesh Urban Rent Rules, 1990 — Rule 3, 4, 5, 8, 12, 12(2), 14, 15Himachal Pradesh Urban Rent Control Act, 1987 — Section 4, 5, 6, 9, 11, 13(3)(a)(ii), 13(3)(a)(iii), 14, 14(3)(a), 14(3)(a)(i), 14(3)(d), 15, 16(9), 17, 21, 24, 24(5), 25, 26, 66
High Courts14 Oct 2022Disposed Of
Kulwinder Singh Vs Ankush Kumar And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0015
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 406, 498A