High Courts29 Sept 2022Disposed Of
Ramesh Chand Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0094
Constitution Of India, 1950 — Article 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 214 of 1,571
High Courts28 Sept 2022Disposed Of
Rania Ram Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0089
High Courts28 Sept 2022Disposed Of
Bir Singh Vs Himachal Pradesh Tourism Development And Others AND 1. HIMACHAL PRADESH TOURISM DEVELOPMENT
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0088
High Courts27 Sept 2022Allowed
Sumit Chandel And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0087
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 482
High Courts27 Sept 2022Disposed Of
Saroj Bala Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0086
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2022Disposed Of
Jaya Kumari Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0085
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2022Disposed Of
Desh Raj Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0084
High Courts27 Sept 2022Disposed Of
Mohan Singh And Others Vs Tulsi Ram And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0083
Code Of Civil Procedure, 1908 — Section 96, Order 41 Rule 27, Order 41 Rule 27(b), Order 41 Rule 27(1)(b), Order 41 Rule 27(c)
High Courts27 Sept 2022Allowed
Mitter Dev Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0082
Constitution Of India, 1950 — Article 14, 16Punjab Civil Services Rules, Volume I — Rule 3.17 (ii)
High Courts27 Sept 2022Disposed Of
Bahadur Singh Vs Bala Dassi And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0081
Hindu Marriage Act, 1955 — Section 29, 29(2)
High Courts27 Sept 2022Disposed Of
Arjun Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0080
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2022Disposed Of
Jai Parkash And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0079
Constitution Of India, 1950 — Article 226
High Courts27 Sept 2022Disposed Of
Reena Kumari Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0078
Constitution Of India, 1950 — Article 21
High Courts26 Sept 2022Dismissed
Kedar Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0077
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 20, 37, 42(2), 61, 85Himachal Pradesh Excise Act, 2011 — Section 39(1)A
High Courts26 Sept 2022Dismissed
Kamlesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0076
Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 154, 482
High Courts26 Sept 2022Allowed
Dhani Ram Alias Sanju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0075
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 506Code Of Criminal Procedure, 1973 — Section 154
High Courts26 Sept 2022Allowed
Dalviro Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25
High Courts26 Sept 2022Disposed Of
Chet Ram Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0073
Code Of Civil Procedure, 1908 — Section 80
High Courts26 Sept 2022Dismissed
Santi Devi And Others Vs Kamal Kant And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0072
Code Of Civil Procedure, 1908 — Section 2(ii), Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 102, Order 21 Rule 103, Order 21 Rule 104Himachal Pradesh Holdings (Consolidation And Prevention Of Fragmentation) Act, 1971 — Section 44
High Courts23 Sept 2022Disposed Of
Rajul Bhargava And Others Vs Vijay Kumar Kohli And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0071