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High Court Of Himachal Pradesh judgments

31,415 judgments · page 215 of 1,571

High Courts23 Sept 2022Allowed

Parveen Alias Pinku Vs Rajesh

High Court Of Himachal Pradesh · (2022) 09 SHI CK 0068

Hindu Marriage Act, 1955 — Section 9, 10, 13, 23(b), 23(1)(b), 24, 26Indian Penal Code, 1860 — Section 34, 323, 451, 506
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High Courts21 Sept 2022Disposed Of

Kali Dass Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 09 SHI CK 0062

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
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High Courts21 Sept 2022Disposed Of

Budh Ram Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 09 SHI CK 0061

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
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High Courts21 Sept 2022Disposed Of

Roshni Devi Vs Dolima Devi And Others

High Court Of Himachal Pradesh · (2022) 09 SHI CK 0060

Code Of Civil Procedure, 1908 — Section 35A, Order 7 rule1Hindu Adoption And Maintenance Act, 1956 — Section 19Transfer Of Property Act, 1882 — Section 6
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High Courts20 Sept 2022Disposed Of

Anil Chauhan Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 09 SHI CK 0053

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 376AB, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8
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High Courts16 Sept 2022Disposed Of

Pappudeen Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 09 SHI CK 0047

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(A), 27, 52A, 52A(1), 52A(2), 52A(3), 52A(4), 52A(i), 52A(2)(c), 53Code Of Criminal Procedure, 1973 — Section 313
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