High Courts08 Sept 2022Disposed Of
Natwar Singh Vs Raj Kumar And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0031
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 147
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 217 of 1,571
High Courts08 Sept 2022Disposed Of
Vikram Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 201, 354(C), 376, 376(2)(n), 377, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(V)
High Courts08 Sept 2022Disposed Of
Jyoti Parkash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0029
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17
High Courts07 Sept 2022Disposed Of
Rajesh Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0026
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(A), 20(b)(ii)(C), 29, 52ACode Of Criminal Procedure, 1973 — Section 313, 437
High Courts06 Sept 2022Disposed Of
Gyan Prakash Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0024
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts06 Sept 2022Disposed Of
Takdir Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0023
Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 34, 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts06 Sept 2022Dismissed
Shyam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0022
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts06 Sept 2022Disposed Of
Shiju Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 323, 418, 494, 495, 498A, 505, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(2) (va)
High Courts05 Sept 2022Disposed Of
Bajaj Allianz General Insurance Company Ltd Vs Shakuntala And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0025
Workmen�s Compensation Act, 1923 — Section 4, 4(A), 4(II), 4(1)
High Courts05 Sept 2022Dismissed
Sahil @ Chhotu And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0020
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 506Code Of Criminal Procedure, 1973 — Section 154, 320, 482
High Courts02 Sept 2022Allowed
Dabe Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0019
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 67
High Courts02 Sept 2022Allowed
Dutt Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0017
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts02 Sept 2022Disposed Of
Lekh Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0016
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(C), 52ACode Of Criminal Procedure, 1973 — Section 313, 437
High Courts02 Sept 2022Allowed
Brahma Nand Vs Bhrigu Nand
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0015
Code Of Civil Procedure, 1908 — Section 100, Order 26 Rule 9
High Courts02 Sept 2022Allowed
Mahesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0004
Indian Penal Code, 1860 — Section 376, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts02 Sept 2022Allowed
Ramesh Chand Soni And Others Vs Jodh Singh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0003
High Courts01 Sept 2022Allowed
Municipal Corporation And Others Vs Naresh Kumar Sood
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0014
Limitation Act, 1963 — Article 1, 18, 85Himachal Pradesh Municipal Corporation Act, 1994 — Section 392Limitation Act, 1963 — Section 85
High Courts01 Sept 2022Disposed Of
Bhupinder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0013
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 363, 366, 376
High Courts01 Sept 2022Disposed Of
Suraj Kumar Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0012
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 201, 342, 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts01 Sept 2022Disposed Of
Harish Kumar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0011
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 279, 504