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High Court Of Himachal Pradesh judgments

31,415 judgments · page 218 of 1,571

High Courts01 Sept 2022Disposed Of

Sanjeev Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 09 SHI CK 0006

Code Of Criminal Procedure, 1973 — Section 161, 439Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6
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High Courts01 Sept 2022Disposed Of

Om Dutt Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2022) 09 SHI CK 0002

Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 307, 323, 420, 452, 467, 468, 471, 506
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High Courts31 Aug 2022Allowed

Arvind Chaudhary Vs Harish Chander

High Court Of Himachal Pradesh · (2022) 08 SHI CK 0056

Code Of Civil Procedure, 1908 — Section 105, Order 37 Rule 2Negotiable Instruments Act, 1881 — Section 118, 138, 139
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High Courts31 Aug 2022Disposed Of

Prem Dutt Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 08 SHI CK 0055

Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 31, 164, 439
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High Courts29 Aug 2022Disposed Of

Ankush Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 08 SHI CK 0045

Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 363, 366A, 376, 376DProtection Of Children From Sexual Offences Act, 2012 — Section 4, 17
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High Courts25 Aug 2022Dismissed

Parkash Chand Vs Kanta Devi

High Court Of Himachal Pradesh · (2022) 08 SHI CK 0048

Code Of Criminal Procedure, 1973 — Section 125Protection Of Women From Domestic Violence Act, 2005 — Section 2(a), 2(f), 3, 20(1)(d)
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