High Courts24 Aug 2022Allowed
Tirath Bahadur Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0053
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 219 of 1,571
High Courts23 Aug 2022Allowed
Boby Mehta And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0052
Constitution Of India, 1950 — Article 14Jammu And Kashmir Civil Services (Judicial) Recrutiment Rules, 1967 — Rule 39
High Courts23 Aug 2022Disposed Of
Vipin Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0051
High Courts22 Aug 2022Disposed Of
Kantu Ram Vs Beer Singh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0044
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts22 Aug 2022Disposed Of
Durga Dass And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0043
High Courts22 Aug 2022Dismissed
Intzar And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0042
Constitution Of India, 1950 — Article 16Himachal Pradesh Forest Department Forest Guard, Class-III (Nongazetted) (Executive Section) Recruitment And Promotion Rules, 2003 — Rule 7, 11(2), 11(3), 17(v)(a)Himachal Pradesh Deputy Forest Rangers And Forest Guards Class III (Executive Section) Recruitment, Promotion And Certain Conditions Of Service Rules, 1978 — Rule 2
High Courts22 Aug 2022Disposed Of
Subhash Chand Vs Land Acquisition Collector And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0041
Land Acquisition Act, 1894 — Section 4, 18
High Courts18 Aug 2022Disposed Of
Radha Sood Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0040
Constitution Of India, 1950 — Article 227
High Courts17 Aug 2022Disposed Of
Sukh Dev Vs Daya Ram And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0038
High Courts17 Aug 2022Partly Allowed
Asha Ram Vs Municial Corporation Shimla
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0037
High Courts17 Aug 2022Disposed Of
Keshav Ram Sharma Vs State Of H. P And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0036
High Courts16 Aug 2022Disposed Of
Dr. Pritam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0039
High Courts16 Aug 2022Disposed Of
Tolu Ram And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0035
High Courts16 Aug 2022Disposed Of
Rameshwar Dayal Vs State Of H. P And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0034
High Courts16 Aug 2022Disposed Of
Arvinder Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0033
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 406, 409, 420
High Courts16 Aug 2022Disposed Of
Amarjeet Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0032
Constitution Of India, 1950 — Article 21
High Courts10 Aug 2022Allowed/Disposed Of
Om Parkash And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0031
Himachal Pradesh Kanungo�s Service Rules, 1951 — Rule 6(c) ii), 12
High Courts10 Aug 2022Dismissed
State Of Himachal Pradesh Vs Gian Chand
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0030
Punjab Excise Act, 1914 — Section 61(1)(a)Code Of Criminal Procedure, 1973 — Section 161, 313
High Courts10 Aug 2022Dismissed
Barfoo Ram And Others Vs Jogindera Central Co-Operative Bank Limited And Others
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0029
Constitution Of India, 1950 — Article 12, 226
High Courts08 Aug 2022Disposed Of
Kediya Ram Gandhar Vs Paramjeet Verma
High Court Of Himachal Pradesh · (2022) 08 SHI CK 0028
Negotiable Instruments Act, 1881 — Section 118, 138, 139