High Courts14 Oct 2022Disposed Of
Mandeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0014
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 382
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 213 of 1,571
High Courts14 Oct 2022Allowed/Disposed Of
Chander Kala Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0013
Code Of Civil Procedure, 1908 — Section 80
High Courts13 Oct 2022Dismissed
EIH Limited (Formerly Known As East India Hotels Ltd.) And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0012
Constitution Of India, 1950 — Article 285(1), 289, 309Arbitration And Conciliation Act, 1996 — Section 16, 34, 34(2), 37Specific Relief Act, 1963 — Section 19(e), 31
High Courts13 Oct 2022Allowed/Disposed Of
Anu Rana Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0009
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8C, 20, 21, 29, 37
High Courts13 Oct 2022Allowed/Disposed Of
Ankit Raizada Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0008
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 50
High Courts13 Oct 2022Allowed/Disposed Of
Anjali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0007
Code Of Criminal Procedure, 1973 — Section 437, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42(2), 50
High Courts12 Oct 2022Dismissed
Anup Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0011
High Courts12 Oct 2022Disposed Of
Mahima Devi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0010
Constitution Of India, 1950 — Article 226
High Courts12 Oct 2022Disposed Of
Nishant Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0006
Constitution Of India, 1950 — Article 142, 226Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338, 406, 498A
High Courts11 Oct 2022Dismissed
Rahul Huddon (Bunty) Vs M/S Ads Dhalli, Shimla Having Its Office
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0005
Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 143A, 143A(1)
High Courts11 Oct 2022Dismissed
Punjab National Bank Vs State Bank Of India And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0004
Constitution Of India, 1950 — Article 226
High Courts11 Oct 2022Dismissed
Pawan Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0003
Constitution Of India, 1950 — Article 226
High Courts11 Oct 2022Disposed Of
Kishore Kamta Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0002
Constitution Of India, 1950 — Article 23
High Courts10 Oct 2022Disposed Of
Vikram Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 10 SHI CK 0001
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 6
High Courts30 Sept 2022Disposed Of
Barkat Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0096
Indian Penal Code, 1860 — Section 379Indian Forest Act, 1927 — Section 41, 42Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Sept 2022Disposed Of
Amit Singla Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0095
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 173, 482Indian Penal Code, 1860 — Section 304A, 336, 337
High Courts30 Sept 2022Disposed Of
M/S Hetero Labs Limited (Unit II) Vs Union Of India
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0093
Drugs And Cosmetics Act, 1940 — Section 16, 18(a)(i), 18(a)(vi), 18A, 23, 23(4), 23(4)(iii), 25, 25(3), 25(4), 27(d)
High Courts30 Sept 2022Disposed Of
Babu Ram Vs Amit Sharma
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0092
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 311
High Courts30 Sept 2022Dismissed
Duni Chand Vs Gian Chand And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0091
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 43 Rule 1(r)
High Courts30 Sept 2022Disposed Of
Uttam Ram And Others Vs Purnu Widow And Others
High Court Of Himachal Pradesh · (2022) 09 SHI CK 0090
Code Of Civil Procedure, 1908 — Section 96Evidence Act, 1872 — Section a67, 68Indian Succession Act, 1925 — Section 63