High Courts21 Nov 2022Disposed Of
Ramesh Chand Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0037
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 210 of 1,571
High Courts21 Nov 2022Disposed Of
Dharam Pal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts21 Nov 2022Allowed
Kamal Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 67
High Courts21 Nov 2022Disposed Of
Ashok Alias Pankaj And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0034
Indian Penal Code, 1860 — Section 34, 323, 341, 451, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)
High Courts18 Nov 2022Dismissed
Tarlochan Singh Vs Mohinder Kaur
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0031
Hindu Marriage Act, 1955 — Section 24
High Courts18 Nov 2022Disposed Of
Pushpinder Singh @ Monu And Others Vs Rajesh Mehta & Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0030
Motor Vehicles Act, 1988 — Section 166, 168Evidence Act, 1872 — Section 138, 146
High Courts18 Nov 2022Allowed
Rajesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0029
Indian Penal Code, 1860 — Section 34, 307, 325Arms Act, 1959 — Section 24, 54, 59Code Of Criminal Procedure, 1973 — Section 154
High Courts17 Nov 2022Disposed Of
New India Assurance Company Ltd Vs Kamla Devi (Since Deceased) Through Lrs. Sh. Nek Ram & Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0033
Workmen�s Compensation Act, 1923 — Section 22Motor Vehicles Act, 1988 — Section 147(1)(b)
High Courts17 Nov 2022Allowed
Sharwan Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0032
Constitution Of India, 1950 — Article 136, 227Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)(i), 3(1)9ii), 3(1)(iii)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 11
High Courts17 Nov 2022Allowed
Harinder Singh Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0028
Constitution Of India, 1950 — Article 14, 16Central Civil Services (Pension) Rules, 1972 — Rule 2, 4Punjab Civil Services Rules, Volume I — Rule 3.17(ii)
High Courts15 Nov 2022Disposed Of
Sanjay Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0027
Constitution Of India, 1950 — Article 16Punjab Police Rules, 1934 — Rule 12.14(1), 19.(2)Indian Penal Code, 1860 — Section 34, 294, 297, 323, 341, 406, 498A
High Courts15 Nov 2022Disposed Of
Dilpreet Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0026
Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 25, 54, 59
High Courts14 Nov 2022
Ram Parkash Sharma And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0025
High Courts14 Nov 2022Dismissed
Pawan Kumar Vs Yogmaya
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0024
Protection Of Women From Domestic Violence Act, 2005 — Section 3(iii), 12, 18, 20, 22, 29Code Of Criminal Procedure, 1973 — Section 311
High Courts14 Nov 2022Dismissed
State Of Himachal Pradesh Vs Nikki Devi And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0023
Land Acquisition Act, 1894 — Section 4
High Courts14 Nov 2022Disposed Of
Rakesh Babu (Since Deceased) And Others Vs Rajan Babu Sood
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0022
Code Of Civil Procedure, 1908 — Section 151, Order 14 Rule, Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 3Evidence Act, 1872 — Section 68, 102Indian Succession Act, 1925 — Section 63
High Courts11 Nov 2022Disposed Of
Man Singh Vs Chinti Devi And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 125
High Courts11 Nov 2022Dismissed
Dev Raj Sharma And Others Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0020
Indian Armed Forces Personnel (Reservation Of Vacancies In HPAS) Rules, 1974 — Rule 3
High Courts09 Nov 2022Allowed
Hari Krishan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 506
High Courts09 Nov 2022Disposed Of
Hari Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 11 SHI CK 0018
Indian Penal Code, 1860 — Section 120B, 420, 465, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 156(3), 438Negotiable Instruments Act, 1881 — Section 138