High Courts08 Dec 2022Disposed Of
Sandeep Chandel Vs State Of H. P. & & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0013
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 207 of 1,571
High Courts08 Dec 2022Disposed Of
State Of Himachal Pradesh And Others Vs Vijay Kumar
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0012
Land Acquisition Act, 1894 — Section 4, 18
High Courts08 Dec 2022Disposed Of
M/S R.K. Construction Co Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0011
Code Of Civil Procedure, 1908 — Order 23 Rule 2Arbitration And Conciliation Act, 1996 — Section 10C, 34Limitation Act, 1963 — Section 14, 14(1)
High Courts08 Dec 2022Dismissed
Kuldeep Vs Kartik
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0010
High Courts07 Dec 2022Allowed
Jagdeep Singh And Anr Vs State Of Himachal Pradesh And Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0019
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 363, 366, 376, 420, 452, 467, 468, 471, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4Code Of Criminal Procedure, 1973 — Section 161, 173, 320, 437, 482
High Courts07 Dec 2022Disposed Of
Vishal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0035
Indian Penal Code, 1860 — Section 147, 148, 149, 323, 324, 325, 326, 341, 504
High Courts07 Dec 2022Allowed
Roop Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0034
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts07 Dec 2022Disposed Of
Maan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts07 Dec 2022Allowed
Vikesh Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0032
Indian Penal Code, 1860 — Section 376, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts06 Dec 2022Dismissed
Himachal Pradesh Housing And Urban Development Authority Vs Dr. Mahinder Singh & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0038
Constitution Of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 13(1)(a), 19, 21, 21(a)(i), 23
High Courts06 Dec 2022Disposed Of
Union Of India & Anr Vs Ajay Bhatti & & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0037
Constitution Of India, 1950 — Article 14, 32, 226Pension Rules Of 1995, — Rule 31Limitation Act, 1963 — Section 19, 20(2)(a), 20(2)(b), 21(1), 21(1)(a), 21(1)(b), 21(2), 21(3), 22, 23
High Courts06 Dec 2022Allowed
Dr. Richa Salwan Vs Dr. Yashwant Singh Parmar University Of Horticulture And Forestry And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0036
Constitution Of India, 1950 — Article 14, 16
High Courts05 Dec 2022Disposed Of
Narender Kumar Vs Himachal Pradesh Tourism Development Corporation And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0009
High Courts05 Dec 2022Disposed Of
Prem Raj Vs Himachal Pradesh Tourism Development Corporation And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0008
High Courts05 Dec 2022Dismissed
Gagandeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0007
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37, 61, 85
High Courts02 Dec 2022Dismissed
Amravati Vs Harish Kumar Sharma
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0006
Constitution Of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13, 13(1)
High Courts01 Dec 2022Disposed Of
Anita Sharma Vs State Of HP & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0005
Constitution Of India, 1950 — Article 226
High Courts01 Dec 2022
Sanjay Kumar And Others Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0004
High Courts01 Dec 2022
Sarvan Kumar And Another Vs Himachal Road Transport Corporation Ltd
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0003
High Courts01 Dec 2022Disposed Of
Amita Gupta Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0001
Central Civil Services (Leave) Rules, 1972 — Rule 39, 39A, 39B, 39(2)(b)Central Civil Services (Pension) Rules, 1972 — Rule 33, 34