CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,415 judgments · page 206 of 1,571

High Courts13 Dec 2022Disposed Of

Shiv Kumar Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0045

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
Read judgment
High Courts13 Dec 2022Disposed Of

Subhash Chand @ Bhashu Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0043

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 107, 151, 161, 164, 313, 374(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 7, 9(m), 10
Read judgment
High Courts12 Dec 2022Allowed

Chuni Lal Vs Ajay Kumar

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0029

Code Of Civil Procedure, 1908 — Section 96Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 104
Read judgment
High Courts09 Dec 2022Dismissed/Disposed Of

Dr. Ajay Kumar Gupta Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0025

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 41, 41(1)(b)(ii), 154, 155, 156, 157, 158, 159, 160, 161, 162, 163, 164, 165, 166, 167, 168, 169, 170, 171, 172, 173, 173, 174, 175, 176, 438, 438(1), 439Prevention Of Corruption (Amendment) Act, 1918 — Section 7,8
Read judgment
High Courts09 Dec 2022Allowed

Meena Vs Sanjay Kumar

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0023

Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 420
Read judgment
High Courts09 Dec 2022Dismissed/Disposed Of

Umar Ibrahim Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0021

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 37, 42(2), 52A
Read judgment