High Courts19 Dec 2022Disposed Of
New India Assurance Co. Ltd Vs Asha Rani And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0061
Motor Vehicles Act, 1988 — Section 149, 166, 168
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 205 of 1,571
High Courts19 Dec 2022Disposed Of
Roshan Lal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0060
Constitution Of India, 1950 — Article 226Himachal Pradesh Land Revenue Act, 1953 — Section 123
High Courts19 Dec 2022Dismissed
Ramesh Chauhan Vs Dhani Ram
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0059
Code Of Criminal Procedure, 1973 — Section 311ANegotiable Instruments Act, 1881 — Section 20, 138, 139, 311A
High Courts19 Dec 2022Dismissed
Bhagi Ram Vs Ramesh Chand And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0058
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts19 Dec 2022Allowed
Rakesh Kumar Vs State Of H.P. &Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0057
High Courts19 Dec 2022Disposed Of
Bhag Chand Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0056
High Courts19 Dec 2022Allowed
Umesh Jaswal And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0055
Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 32, 33, 36
High Courts19 Dec 2022Disposed Of
Naveen Kumar And Another Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0054
Indian Penal Code, 1860 — Section 376, 384, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts19 Dec 2022Allowed
Sukhbir Singh Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0053
Indian Penal Code, 1860 — Section 34, 451, 506
High Courts19 Dec 2022Allowed
Ram Singh & Ors Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0052
Code Of Criminal Procedure, 1973 — Section 154, 161Indian Penal Code, 1860 — Section 34, 498AEvidence Act, 1872 — Section 113A
High Courts16 Dec 2022Dismissed
Ramesh Kamal Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0049
Constitution Of India, 1950 — Article 14, 15, 15(1), 15(3), 16, 16(2), 16(3), 16(4), 162Motor Vehicles Act, 1988 — Section 34, 67(1)Road Transport Corporation Act, 1950 — Section 34, 45
High Courts16 Dec 2022Dismissed/Allowed
National Insurance Company Limited And Others Vs Sarita Kumari And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0048
Constitution Of India, 1950 — Article 41Motor Vehicles Act, 1988 — Section 166Code Of Criminal Procedure, 1973 — Section 173
High Courts15 Dec 2022Disposed Of
Rajinder Kumar Vs Pushpa Devi
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0051
Negotiable Instruments Act, 1881 — Section 138, 147Code Of Criminal Procedure, 1973 — Section 258, 482
High Courts15 Dec 2022Disposed Of
Seema Devi Vs Anoop Kumar And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0050
Constitution Of India, 1950 — Article 226, 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2Himachal Pradesh Land Revenue Act, 1953 — Section 110, 111, 112, 113, 114, 115, 116, 117, 118, 119, 120, 121, 122, 123, 124, 125, 126
High Courts14 Dec 2022Dismissed
Dushyant Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0042
Constitution Of India, 1950 — Article 14, 16, 309Himachal Pradesh Board Of School Education Act, 1968 — Section 23
High Courts14 Dec 2022Disposed Of
Viyas Dev Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0041
Constitution Of India, 1950 — Article 14, 16Punjab Civil Services Rules, Volume I — Rule 3.17(ii)
High Courts14 Dec 2022Dismissed
Girdhari Lal Verma Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0040
Constitution Of India, 1950 — Article 14, 16, 309Himachal Pradesh Board Of School Education Act, 1968 — Section 23
High Courts14 Dec 2022Disposed Of
Surya Prakash Vs Divisional Commissioner & Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0039
Constitution Of India, 1950 — Article 136, 226, 227, 309, 311Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 5, 11(vi), 14, 15, 23, 23(ii), 23(3), 27Code Of Civil Procedure, 1908 — Section 151
High Courts13 Dec 2022Disposed Of
Hira Singh And Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0047
High Courts13 Dec 2022Dismissed
Sombir @ Sonu Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0046
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20