High Courts28 Dec 2022
Sarita Devi Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0101
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 203 of 1,571
High Courts28 Dec 2022Disposed Of
Sushma Kumari Nadda Vs State Of H.P
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0100
High Courts28 Dec 2022
Kunal Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0098
High Courts28 Dec 2022Disposed Of
Kamal Chand Bikhta Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0097
High Courts28 Dec 2022Disposed Of
Kundan Lal & Ors Vs Nisha. & Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0096
High Courts28 Dec 2022Dismissed
Munish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0095
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 22, 201, 363, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts27 Dec 2022Disposed Of
Rajesh Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0113
High Courts27 Dec 2022Allowed
Gaurav Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0112
Indian Penal Code, 1860 — Section 377, 406, 498AHindu Marriage Act, 1955 — Section 13(b)
High Courts27 Dec 2022Disposed Of
Bhavana Dogra Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0111
Code Of Criminal Procedure, 1973 — Section 438, 439Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts27 Dec 2022
Prem Raj & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0110
High Courts27 Dec 2022
Ishwar Singh & Anr Vs Stae Of H.P. & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0109
High Courts27 Dec 2022
Tikka Ram Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0107
High Courts27 Dec 2022Dismissed
Vijender Kumar And Another Vs H.P. Subordinate Services Selection Board And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0106
High Courts27 Dec 2022
Ashok Kumar Vs Himachal Road Transport Corporation & Anr
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0105
High Courts27 Dec 2022
Sant Ram Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0104
High Courts27 Dec 2022Dismissed
State Of Himachal Pradesh Vs Deepak Rai
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0103
Code Of Criminal Procedure, 1973 — Section 91, 233, 243Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 29
High Courts27 Dec 2022Disposed Of
Jaipal Negi Alias Johnny Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0102
Indian Penal Code, 1860 — Section 34, 307, 323, 325, 341, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts26 Dec 2022Disposed Of
Puran Chand Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0122
Constitution Of India, 1950 — Article 14, 16
High Courts26 Dec 2022Disposed Of
Shyam Singh Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0121
High Courts26 Dec 2022Disposed Of
Brij Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2022) 12 SHI CK 0120
Constitution Of India, 1950 — Article 14, 16, 21