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High Court Of Himachal Pradesh judgments

31,415 judgments · page 202 of 1,571

High Courts30 Dec 2022Disposed Of

Anil Dutt Vs State Of H.P

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0131

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 14(2), 14(3), 14(4), 14(5),Central Civil Services (Conduct) Rules, 1964 — Section 3C
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High Courts30 Dec 2022Dismissed

State Of Himachal Pradesh Vs Jia Lal

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0085

Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 181, 185Code Of Criminal Procedure, 1973 — Section 313
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High Courts29 Dec 2022Allowed

Chaman Lal Vs Ganga Ram

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0092

Limitation Act, 1963 — Section 5Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 138, 147
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High Courts29 Dec 2022Allowed

Ram Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0089

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 21(c), 27(a), 28, 29, 37
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High Courts29 Dec 2022Allowed

Reshma Poswal Vs Namrata Dwivedi & Ors

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0084

Limitation Act, 1963 — Article 59Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 14 Rule 2Hindu Succession Act, 1956 — Section 4, 6, 8, 19
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High Courts29 Dec 2022Allowed

Amar Singh Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2022) 12 SHI CK 0076

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 67Indian Penal Code, 1860 — Section 201, 323, 332, 341, 353, 354, 504, 506
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