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High Court Of Himachal Pradesh judgments

31,415 judgments · page 200 of 1,571

High Courts05 Jan 2023Allowed

Avinash Singh Rana Vs State Of HP And Ors

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0036

Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 279, 304A, 307, 323, 337, 420, 452, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 173, 320, 437, 482
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High Courts05 Jan 2023Disposed Of

Asha Devi Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0035

Code Of Criminal Procedure, 1973 — Section 438, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
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High Courts05 Jan 2023Disposed Of

Chaman Sharma Vs Rahul Sharma

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0032

Code Of Criminal Procedure, 1973 — Section 311, 313Negotiable Instruments Act, 1881 — Section 138
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High Courts05 Jan 2023Disposed Of

Yuvraj Singh Vs State Of HP & Another

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0030

Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 506Information Technology Act, 2000 — Section 67A
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High Courts04 Jan 2023Dismissed

Christopher Noble @ Kelechi Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 01 SHI CK 0022

Foreigners Act, 1946 — Section 3(2)(E), 14Indian Penal Code, 1860 — Section 120BNarcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
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