High Courts24 Jan 2023Allowed
Vishal Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0072
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 323, 376, 511
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 198 of 1,571
High Courts24 Jan 2023Allowed
Arman-Ur-Rehman And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0071
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Jan 2023Disposed Of
Som Nath Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0070
High Courts23 Jan 2023Allowed
Gurdeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0068
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37, 52A
High Courts20 Jan 2023Disposed Of
Sumitra Thakur Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0067
High Courts20 Jan 2023Disposed Of
Manish Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0066
High Courts20 Jan 2023Allowed
Ujjwal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37, 42(2)
High Courts20 Jan 2023Allowed
Akshay And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0064
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 50Indian Penal Code, 1860 — Section 34, 323, 341
High Courts20 Jan 2023Disposed Of
Hem Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0063
High Courts20 Jan 2023Disposed Of
Khurshi Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0062
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29
High Courts20 Jan 2023Allowed
Ashish Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0061
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts20 Jan 2023Allowed
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0058
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 29, 37, 61, 85Excise Act, 1958 — Section 1, 14, 61
High Courts20 Jan 2023Allowed
Sunil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0057
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 22, 29, 37
High Courts19 Jan 2023Allowed
Ruby Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0060
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29, 37, 61, 85
High Courts19 Jan 2023Disposed Of
Ram Dass Vs Middle Singh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0059
Negotiable Instruments Act, 1881 — Section 138
High Courts18 Jan 2023Dismissed
Ganga Ram & Others Vs Kali Dass & Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0056
Code Of Civil Procedure, 1908 — Section 100, Order 6 Rule 17
High Courts13 Jan 2023Disposed Of
Court On Its Own Motion Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0054
Indian Penal Code, 1860 — Section 304AACode Of Criminal Procedure, 1973 — Section 9, 9(6), 273, 317
High Courts13 Jan 2023
Chander Bahadur Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0053
High Courts13 Jan 2023
Gusaun Ram Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0052
Constitution Of India, 1950 — Article 226
High Courts13 Jan 2023Disposed Of
Sandeep Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 341, 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6