High Courts02 Feb 2023Dismissed
Ilsa Thakur Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0002
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 197 of 1,571
High Courts01 Feb 2023Disposed Of
Shammy Kaundal Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0001
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2023Allowed
Thakur Dass @ Sangat Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0090
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 201, 302
High Courts31 Jan 2023Disposed Of
Sumit Vs HPSEB & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0089
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2023
Surekha Chauhan Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0088
Constitution Of India, 1950 — Article 226
High Courts30 Jan 2023Disposed Of
Phoolan Devi Vs HIMUDA & Ors
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0087
Constitution Of India, 1950 — Article 226
High Courts27 Jan 2023Dismissed
Neelam Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0086
High Courts27 Jan 2023Allowed
Jagdish Kumar Mittal Vs Central Bureau Of Investigation
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0085
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 7A
High Courts27 Jan 2023Allowed
Suman Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0084
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 29, 37
High Courts27 Jan 2023Allowed
Ajay Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0083
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 420
High Courts27 Jan 2023Allowed
Mohd. Ishaq Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Indian Penal Code, 1860 — Section 34, 120B, 323, 324, 420, 452, 466, 467, 468, 471, 506
High Courts27 Jan 2023Disposed Of
Ranjan Sharma Vs State Of H.P.
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0081
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 21, 22, 29, 37, 52A
High Courts27 Jan 2023Allowed
Hardeep Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0080
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 2(viia), 21, 29, 37, 52(A)Indian Penal Code, 1860 — Section 34, 379
High Courts27 Jan 2023Allowed
Daleep Kumar Vs State Of H.P.
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0079
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts27 Jan 2023Dismissed
Khem Raj @ Hem Raj Vs Union Of India
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0078
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 172(2), 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 20, 24, 27A, 29, 37, 37(1), 37(2), 67
High Courts24 Jan 2023Allowed
Lalit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0077
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts24 Jan 2023Allowed
Antaryami Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0076
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 376, 501, 506
High Courts24 Jan 2023Disposed Of
Bablu Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0075
High Courts24 Jan 2023Allowed
Nikhil Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0074
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts24 Jan 2023Allowed
Mohammad Sadiq Mughal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 01 SHI CK 0073
Code Of Criminal Procedure, 1973 — Section 173(2), 439Indian Penal Code, 1860 — Section 34, 201, 354, 376Protection Of Children From Sexual Offences Act, 2012 — Section 12