High Courts23 Feb 2023Allowed
Charan Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0046
Indian Penal Code, 1860 — Section 302, 341
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 195 of 1,571
High Courts23 Feb 2023Allowed
Ram Lal Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0045
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Evidence Act, 1872 — Section 27
High Courts23 Feb 2023Disposed Of
Shiv Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0044
Indian Penal Code, 1860 — Section 354A, 452
High Courts23 Feb 2023Allowed
Vikrant Guleria Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0039
Indian Penal Code, 1860 — Section 34, 201, 297, 302
High Courts23 Feb 2023Allowed
Hukam Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0038
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Immoral Traffic (Prevention) Act, 1956 — Section 5, 7
High Courts23 Feb 2023Allowed
Baldev Raj Goel Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0037
Indian Penal Code, 1860 — Section 363, 366A, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4Immoral Traffic (Prevention) Act, 1956 — Section 5, 7
High Courts23 Feb 2023Allowed
Het Ram Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0036
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts23 Feb 2023Allowed
Tivalu @ Shiv Chand Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0035
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 37, 201
High Courts21 Feb 2023Allowed
Vidya Devi Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 28, 29, 37
High Courts17 Feb 2023Allowed
Mohammad Zubair Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0033
Indian Penal Code, 1860 — Section 120B, 363, 366A, 370, 506
High Courts16 Feb 2023Disposed Of
Vijay Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0031
High Courts15 Feb 2023Disposed Of
Anil Kumar Vs Himachal Pradesh Road Transport Corporation And Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0032
High Courts14 Feb 2023Allowed
Narveer Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0030
Indian Penal Code, 1860 — Section 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164, 173(2)
High Courts14 Feb 2023Allowed
Mangal Chand Negi Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0029
Negotiable Instruments Act, 1881 — Section 138
High Courts14 Feb 2023Allowed
Praveen Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts13 Feb 2023Disposed Of
Deep Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0027
High Courts13 Feb 2023Disposed Of
Khoma Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0026
High Courts13 Feb 2023Disposed Of
Pitamber Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0025
High Courts13 Feb 2023Disposed Of
Hem Raj Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0024
High Courts13 Feb 2023Disposed Of
Bihari Lal Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0023