High Courts04 Mar 2023Dismissed
M/S Japsichem Pharmaceuticals & Others Vs M/s Vishal Engineering Co.
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0012
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 193 of 1,571
High Courts04 Mar 2023Disposed Of
Manoj Kumar And Another Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0011
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337
High Courts04 Mar 2023Disposed Of
Puran Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0010
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 21(c), 27AA, 28, 29, 37, 42(2)Motor Vehicles Act, 1988 — Section 181
High Courts03 Mar 2023Disposed Of
Amin Chand Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0014
Himachal Pradesh Land Revenue Act, 1954 — Section 17, 163, 163(3), 163(4), 163(5), 163(6)
High Courts03 Mar 2023Disposed Of
Bhagmanti Devi Vs Regional Manager, National Insurance Company Ltd. & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0013
High Courts03 Mar 2023Dismissed
Bhola Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0009
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 25, 29, 37Indian Penal Code, 1860 — Section 34, 323, 341, 451
High Courts03 Mar 2023Disposed Of
Oriental Insurance Company Ltd Vs Rattani Devi And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0008
Employee�s Compensation Act, 1923 — Section 4, 7(A)(IV)
High Courts03 Mar 2023Allowed
Rashpal Singh Alias Vickey Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0001
Indian Penal Code, 1860 — Section 302, 376, 392, 458, 460Evidence Act, 1872 — Section 27, 106Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
High Courts02 Mar 2023Disposed Of
Tule Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0004
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 21(c), 29, 37Motor Vehicles Act, 1988 — Section 181, 192, 196
High Courts02 Mar 2023Dismissed
Gian Dei Vs Jai Kishan And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0003
Indian Penal Code, 1860 — Section 323, 325, 405, 451, 506Code Of Criminal Procedure, 1973 — Section 154
High Courts02 Mar 2023Allowed
Pankaj Kumar Lakhanpal & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0002
Constitution Of India, 1950 — Article 14Relaxation Rules, 2006 — Rule 4
High Courts01 Mar 2023Disposed Of
Prittam Chand And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0007
High Courts01 Mar 2023Allowed
Seema Devi Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0006
Constitution Of India, 1950 — Article 226
High Courts01 Mar 2023Allowed
Salim Mohamad Alias Babu Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0005
High Courts28 Feb 2023Allowed
Kalpna Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0065
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21
High Courts28 Feb 2023Disposed Of
Mohan Lal Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0064
Constitution Of India, 1950 — Article 226
High Courts28 Feb 2023Dismissed
Rajinder Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0063
High Courts28 Feb 2023Allowed
Ankit Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0062
High Courts28 Feb 2023Allowed
Raghubir Singh And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0061
Indian Penal Code, 1860 — Section 34, 341, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)
High Courts28 Feb 2023Disposed Of
Suresh Kumar Vs HRTC & Another
High Court Of Himachal Pradesh · (2023) 02 SHI CK 0060