High Courts13 Mar 2023Disposed Of
Bhag Chand Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0034
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 192 of 1,571
High Courts13 Mar 2023Disposed Of
Jai Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18
High Courts13 Mar 2023Allowed
M/S Gujrat Ambuja Cement Factory, Darlaghat & Others Vs Sukh Ram (Deceased) Through Lrs & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0032
Land Acquisition Act, 1894 — Section 4, 11, 25, 54
High Courts10 Mar 2023Disposed Of
Brahmin Sabha Vs M/S Beant Singh & Sons
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0031
Himachal Pradesh Urban Rent Control, Act, 1987 — Section 21(3), 24(3), 24(5)Himachal Pradesh Urban Rent Control Act, 1971 — Section 21(3)
High Courts10 Mar 2023Dismissed
Asha Devi Vs Reena Bhardwaj
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0030
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 47, 151< li> Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2), 14(2)(i)
High Courts10 Mar 2023Dismissed
Jagdish Singh Pathania Vs Parshottam Kumar
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0029
Constitution Of India, 1950 — Article 141Code Of Civil Procedure, 1908 — Section 151Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(2)(i)
High Courts09 Mar 2023Allowed
Anita Aggarwal Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0028
Code Of Criminal Procedure, 1973 — Section 102Indian Penal Code, 1860 — Section 420, 457, 458
High Courts09 Mar 2023Allowed/Disposed Of
Sudhir Khimta And Others Vs Union Of India & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0027
High Courts07 Mar 2023Disposed Of
Sukh Dev Singh Padam And Others Vs Young Men�s Christen Association And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0026
Kerala Buildings (Lease And Rent Control) Act, 1965 — Section 14(3), 14(3)(c), 20, 24(5)Code Of Civil Procedure, 1908 — Section 115
High Courts07 Mar 2023Disposed Of
Ramkali Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0025
High Courts07 Mar 2023
Meena Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0024
High Courts07 Mar 2023Dismissed
Chander Pal Singh And Another Vs Union Of India And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0023
High Courts06 Mar 2023Disposed Of
Hari Om Vs Rajinder Bhaik
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0022
Negotiable Instruments Act, 1881 — Section 138
High Courts06 Mar 2023Allowed
Rajinder Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0021
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37, 52A
High Courts06 Mar 2023Disposed Of
Dev Raj & Ors Vs Amitabh Avasthi & Anr
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0020
High Courts06 Mar 2023Disposed Of
Sunita Sharma Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0019
Constitution Of India, 1950 — Article 15, 15(1), 15(3), 15(4), 15(5), 15(6), 16, 226, 243O, 243T, 243ZGHimachal Pradesh Municipal Election Rules, 2015 — Rule 12, 12(5), 12(7)Haryana Municipal Corporation Act, 1994 — Section 10(5)
High Courts06 Mar 2023Disposed Of
Mohinder Singh Vs Himachal Road Transport Corporation & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0018
Constitution Of India, 1950 — Article 14, 16, 20, 20(2), 22, 226, 311, 311(2), 311(2)(a), 311(2)(b), 311(2)(c)Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 18, 19, 19(i), 19(ii)Indian Penal Code, 1860 — Section 279, 304A
High Courts06 Mar 2023Dismissed
M/s Mohali Petrochem Limited Vs Union Of India And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0017
High Courts06 Mar 2023Dismissed
State Of Himachal Pradesh Vs Dilbagh Singh & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0016
Indian Penal Code, 1860 — Section 34, 308, 323, 336, 341, 342, 506Motor Vehicles Act, 1988 — Section 185
High Courts06 Mar 2023Disposed Of
Surender Singh Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0015
Indian Penal Code, 1860 — Section 279, 337