High Courts23 Mar 2023Disposed Of
Narinder Kumar Vs H. P. Board Of School Education & Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0095
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 190 of 1,571
High Courts23 Mar 2023Disposed Of
M/S Luminous Power Technologies Private Ltd. Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0081
Constitution Of India, 1950 — Article 226
High Courts23 Mar 2023Disposed Of
Kali Charan Vs H.P.S.E.B. Ltd. & Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0080
High Courts23 Mar 2023Disposed Of
Sahil Batta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0079
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts23 Mar 2023Disposed Of
M/s Ruchira Papers Ltd Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0078
High Courts23 Mar 2023Dismissed
M/S Bio Veda Action Research Company Vs Regional Provident Fund Commissioner-II, Shimla
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0077
Constitution Of India, 1950 — Article 226
High Courts23 Mar 2023Dismissed
Karam Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0076
Constitution Of India, 1950 — Article 226
High Courts23 Mar 2023Disposed Of
Ankush Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0070
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts22 Mar 2023Disposed Of
Anka Devi Vs Himachal Road Transport Corporation & Anr
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0064
Constitution Of India, 1950 — Article 226
High Courts22 Mar 2023Disposed Of
Madan Lal Vs Himachal Road Transport Corporation & Anr
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0063
Constitution Of India, 1950 — Article 226
High Courts22 Mar 2023Disposed Of
Bansi Lal Vs Devesh Kumar & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0062
High Courts22 Mar 2023
Shiv Lal Vs Himachal Pradesh Tourism Development Corporation Ltd. And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0061
Constitution Of India, 1950 — Article 14, 16, 226
High Courts22 Mar 2023Allowed
Dev Swaroop Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0060
Code Of Criminal Procedure, 1973 — Section 154, 164, 439Indian Penal Code, 1860 — Section 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts22 Mar 2023Disposed Of
Ganga Ram & Ors Vs Special Land Acquisition Officer & Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0057
National Highways Act, 1956 — Section 3, 3G (a)Arbitration And Conciliation Act, 1996 — Section 29(A), 29(A)(6)
High Courts22 Mar 2023Dismissed
Manoj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0055
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(ii)(c), 20(b)(ii)(c), 29Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Mar 2023Disposed Of
Sandeep Kumar And Ors Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0054
High Courts21 Mar 2023Disposed Of
Sanjay Kumar Vs Sudha Devi And Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0069
Protection Of Children From Sexual Offences Act, 2012 — Section 12, 18, 19, 20, 21, 22, 29
High Courts21 Mar 2023Dismissed
Lata Kumari Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0067
High Courts21 Mar 2023Dismissed
Rajesh Kumar & Ors Vs State Of H. P. & Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0065
Constitution Of India, 1950 — Article 48A, 51A
High Courts21 Mar 2023Disposed Of
Ravi Parmar & Ors Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0059
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 34, 323, 354, 504, 509