High Courts01 Apr 2023Allowed
Raj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0002
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 189 of 1,571
High Courts01 Apr 2023Disposed Of
Meena Malhotra Vs Amit Malhotra
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0001
High Courts31 Mar 2023Disposed Of
Amit Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0094
Indian Penal Code, 1860 — Section 323, 498A, 506
High Courts31 Mar 2023Dismissed
Roshan Vs M/S Nayyar Mineral Export (P) Ltd. & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0093
Code Of Civil Procedure, 1908 — Order 1 Rule 10, Order 5 Rule 20, Order 22 Rule 4
High Courts29 Mar 2023
Meera Shahi And Others Vs Kalawati And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0086
High Courts29 Mar 2023Disposed Of
Inderjeet Singh And Others Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0085
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 298, 323, 341, 356
High Courts29 Mar 2023Disposed Of
State Of Himachal Pradesh Vs Madan Lal And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0084
Code Of Criminal Procedure, 1973 — Section 164, 173(2), 311, 313, 378, 391Indian Penal Code, 1860 — Section 34, 376, 376(2)D, 506Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
High Courts28 Mar 2023Disposed Of
Mohinder Singh Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0092
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 376, 452
High Courts28 Mar 2023Disposed Of
Raman Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0091
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22
High Courts28 Mar 2023Disposed Of
Kapil Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0090
Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 439
High Courts28 Mar 2023Dismissed
Sanjeev Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0089
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
High Courts28 Mar 2023Dismissed
Santosh Kumar Vs Chaudhary Shrawan Kumar Himachal Pradesh Krishi Vishvavidyalaya, Palampur
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0088
High Courts28 Mar 2023Dismissed
Kuldeep Kaushik Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0087
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29Evidence Act, 1872 — Section 27
High Courts27 Mar 2023Dismissed
Dhian Singh Vs Surinder Kumar And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0083
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 39 Rule 1, Order 39 Rule 2
High Courts27 Mar 2023Allowed
Vinod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0082
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 61, 85
High Courts24 Mar 2023Dismissed
Ranjit Singh Vs Union Of India & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0075
High Courts24 Mar 2023Dismissed
Santosh Kumar Pahotia Vs H.P. Subordinate Service Selection Board
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0074
High Courts24 Mar 2023Disposed Of
Aryan Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0073
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21Code Of Criminal Procedure, 1973 — Section 439
High Courts24 Mar 2023Disposed Of
Narinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0072
Indian Penal Code, 1860 — Section 120B, 201, 212, 307, 323, 324, 326, 396, 412, 452
High Courts24 Mar 2023Disposed Of
Leela Gopal & Another Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0071
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)