High Courts21 Mar 2023Dismissed
Surjeet Swami And Another Vs Union Of India And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0058
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 191 of 1,571
High Courts21 Mar 2023Disposed Of
Rattan Chand Vs Madhu Bharat Chadha & Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0053
Himachal Pradesh Urban Rent Control Act, 1987 — Section 24(5)Kerala Buildings (Lease And Rent Control) Act, 1965 — Section 20Code Of Civil Procedure, 1908 — Section 115
High Courts20 Mar 2023Disposed Of
Bhikhu Ram Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0066
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 406, 420, 441, 447Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 438, 457, 482
High Courts20 Mar 2023Allowed
Aniket Chaudhary Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0052
Indian Penal Code, 1860 — Section 279, 307, 337Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts20 Mar 2023Disposed Of
Prem Singh Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0051
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts17 Mar 2023Dismissed
Hem Raj Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0050
Code Of Criminal Procedure, 1973 — Section 173, 439Indian Penal Code, 1860 — Section 302, 506
High Courts17 Mar 2023Disposed Of
Ram Dayal & Another Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0049
Constitution Of India, 1950 — Article 136, 142, 300ALand Acquisition Act, 1894 — Section 4, 18, 28A
High Courts17 Mar 2023Dismissed
Anil Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0048
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29
High Courts17 Mar 2023Dismissed
State Of H.P. & Others Vs Kanshi Ram (Deceased) Through His Lrs Raj Kumar & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0047
Land Acquisition Act, 1894 — Section 4Limitation Act, 1963 — Section 5
High Courts16 Mar 2023Dismissed
Pankaj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 19, 22, 24, 27A, 29, 37, 37(1)
High Courts16 Mar 2023Disposed Of
Ravi Saklani And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts16 Mar 2023Allowed
Manish Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0043
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 323, 354B, 363, 376, 473, 506
High Courts15 Mar 2023Allowed
Bir Singh & Anr Vs H.P. State Forest Dev. Corp. Ltd. & Ors
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0046
Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 9(2)(b)(ii)
High Courts15 Mar 2023Disposed Of
Subhash Chand Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0041
High Courts15 Mar 2023Dismissed
Hima Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0040
High Courts15 Mar 2023
Himachal Pradesh Nirman Kamgar Sangh (Regd.) Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0039
High Courts14 Mar 2023
Savitri Devi Vs HRTC And Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0038
Central Civil Services (Pension) Rules, 1972 — Rule 29, 48B
High Courts14 Mar 2023Allowed
Ved Parkash Mittal Vs Land Acquisition Collector & Another
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0037
Land Acquisition Act, 1894 — Section 4, 9, 11, 12, 12(2), 18, 18(1), 18(2)(b), 23, 25, 31
High Courts14 Mar 2023Dismissed/Disposed Of
Ramesh Kumar Vs Leela Devi
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0036
Code Of Civil Procedure, 1908 — Order 7 Rule 3, Order 41 Rule 27Himachal Pradesh Urban Rent Control, Act, 1987 — Section 2(d), 2(j), 14(2), 24, 24(5)
High Courts13 Mar 2023Disposed Of
Sarvhitkari Adhyatmik Kendra (Regd.) Through Its Secretary & Others Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 03 SHI CK 0035
Constitution Of India, 1950 — Article 21, 32, 226Code Of Criminal Procedure, 1973 — Section 173(8), 482Indian Penal Code, 1860 — Section 34, 323, 325, 341