High Courts06 Apr 2023Disposed Of
Aradhana Negi Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0036
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 187 of 1,571
High Courts06 Apr 2023Dismissed
Dr. Shikha Sharma Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0035
High Courts05 Apr 2023Disposed Of
Balboo And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0052
Indian Penal Code, 1860 — Section 34, 149, 302, 307
High Courts05 Apr 2023Dismissed
Devender Kumar Vs N.C. B
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0051
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
High Courts05 Apr 2023Allowed
Kiran Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0050
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 154, 173
High Courts05 Apr 2023Allowed
Mohammad Nazim Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0049
Indian Penal Code, 1860 — Section 120B, 363, 366A, 370A, 506
High Courts05 Apr 2023Allowed
Chaman Lal Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0048
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 154, 173
High Courts05 Apr 2023Allowed
Joginder Rajput Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0047
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 154, 173
High Courts05 Apr 2023Disposed Of
Bhajnu Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0046
High Courts05 Apr 2023Allowed
Randeep Chauhan Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0034
High Courts05 Apr 2023Allowed
Hitesh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0033
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 28, 29, 37
High Courts05 Apr 2023Allowed
Bobby Sharma Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 28, 29, 37
High Courts05 Apr 2023Allowed
Lal Dhar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0031
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 154, 173
High Courts05 Apr 2023Allowed
Shubham Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0030
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37
High Courts05 Apr 2023Disposed Of
Suman Sharma Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0018
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s), 3(1)(za)(c)
High Courts04 Apr 2023Allowed
Thalia Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0029
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2023Dismissed
Varinder Kumar Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0028
Constitution Of India, 1950 — Article 226
High Courts04 Apr 2023Allowed
Rameshwar Sharma Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0027
High Courts04 Apr 2023
Jitender Pathania Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0026
High Courts04 Apr 2023Disposed Of
Meena Devi Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0025
Constitution Of India, 1950 — Article 226, 227