High Courts10 Apr 2023Disposed Of
Bhagat Singh Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0066
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 186 of 1,571
High Courts10 Apr 2023Disposed Of
Radhey Shyam Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0065
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 201, 302, 307, 323, 341Arms Act, 1959 — Section 25, 29B, 30
High Courts10 Apr 2023Allowed/Disposed Of
Govind & Anr Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0064
Indian Penal Code, 1860 — Section 307, 354, 504, 506Motor Vehicles Act, 1988 — Section 181, 196Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts10 Apr 2023Disposed Of
Ramesh Kumar & Another Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0063
Constitution Of India, 1950 — Article 226
High Courts10 Apr 2023Allowed
Rinku And Others Vs State Of H.P And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0062
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 25, 29
High Courts10 Apr 2023Dismissed
Neeraj Kumar Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0061
Constitution Of India, 1950 — Article 226
High Courts10 Apr 2023Disposed Of
Beant Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0060
High Courts10 Apr 2023Disposed Of
Kapil Dev Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0059
High Courts10 Apr 2023Disposed Of
Parmila Devi Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0058
High Courts10 Apr 2023Dismissed
Bhagi Ram Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0057
Limitation Act, 1963 — Article 112Scheduled Tribes And Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006 — Section 3
High Courts10 Apr 2023Disposed Of
Mohinder Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0056
High Courts10 Apr 2023Disposed Of
Naresh Kumar Vs Puran Chand & Anr
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0055
Negotiable Instruments Act, 1881 — Section 138
High Courts10 Apr 2023Disposed Of
Nem Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 363, 366, 376Protection Of Children From Sexual Offences Act, 2012 — Section 6, 17
High Courts06 Apr 2023Disposed Of
Madan Lal Vs State Of Himachal Pradesh And Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 341, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(s)
High Courts06 Apr 2023Disposed Of
Piaro Vs Neelam And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0044
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts06 Apr 2023Disposed Of
Bihari Lal Vs Himachal Pradesh Electricity Board Ltd. And Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0043
High Courts06 Apr 2023
Raj Dei Vs Union Of India And Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0042
Constitution Of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4
High Courts06 Apr 2023Disposed Of
Bhag Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0041
High Courts06 Apr 2023Disposed Of
Bhagat Ram Vs Mohan Singh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0040
Code Of Criminal Procedure, 1973 — Section 100
High Courts06 Apr 2023Disposed Of
Raj Kumar Vs Satish Thakur
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0037
Negotiable Instruments Act, 1881 — Section 118, 138, 139