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High Court Of Himachal Pradesh judgments

31,415 judgments · page 185 of 1,571

High Courts18 Apr 2023Disposed Of

Pardeep Gupta Vs State Of H.P. And Others

High Court Of Himachal Pradesh · (2023) 04 SHI CK 0078

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 406, 415, 420Himachal Pradesh Tenancy And Land Reforms Act, 1972 — Section 118
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High Courts13 Apr 2023Dismissed

State Of H.P. & Another Vs Kaul Singh

High Court Of Himachal Pradesh · (2023) 04 SHI CK 0074

Constitution Of India, 1950 — Article 143, 226Payment Of Gratuity Himachal Pradesh Rules, 1972 — Rule 10(1)Payment Of Gratuity Act, 1972 — Section 7,7(4), 7(7), 8
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High Courts12 Apr 2023Disposed Of

Devinder Kewla Vs Rakesh Sharma

High Court Of Himachal Pradesh · (2023) 04 SHI CK 0073

Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138, 147
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High Courts12 Apr 2023Disposed Of

Kishan Chand Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 04 SHI CK 0071

Indian Penal Code, 1860 — Section 380, 457Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 20(b)(ii)(A), 52ACode Of Criminal Procedure, 1973 — Section 313, 437
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High Courts11 Apr 2023Allowed

Rohit Vs State Of Himachal Pradesh

High Court Of Himachal Pradesh · (2023) 04 SHI CK 0069

Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29
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