High Courts27 Apr 2023Allowed/Disposed Of
Mansara Devi Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0110
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 184 of 1,571
High Courts27 Apr 2023 Partly Allowed/Disposed Of
Madho Ram Vs Guddu & Anr
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0109
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Apr 2023
Mohd. Suleman Vs Jarnail Singh Sudan And Anr
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0098
High Courts26 Apr 2023
Vinoj Sharma Vs Dr. Sunil Kumar And Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0097
High Courts26 Apr 2023Disposed Of
Shiv Kumar Mandal Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0096
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338
High Courts25 Apr 2023Dismissed
Engineer-In-Chief & Another Vs Sheela Devi
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0103
Payment Of Gratuity Act, 1972 — Section 7(7)
High Courts25 Apr 2023Dismissed
Padam Chand Vs M/S Golf Link Finance And Resorts Pvt. Ltd
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0102
Code Of Criminal Procedure, 1973 — Section 397, 401Negotiable Instruments Act, 1881 — Section 118, 138, 139
High Courts25 Apr 2023Allowed
Principal Secretary, PWD & Others Vs Mehar Chand & Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0101
Land Acquisition Act, 1894 — Section 4, 18, 23 (1)(a), 28, 34, 54
High Courts25 Apr 2023Dismissed
Gurdial Singh (Since Deceased) Through His Legal Heirs And Others Vs Dilbag Singh & Ors
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0100
Code Of Civil Procedure, 1908 — Section 97
High Courts25 Apr 2023Dismissed
New India Assurance Company Ltd Vs Fulla Devi And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0099
Employee's Compensation Act,1923 — Section 22, 30Workmen's Compensation Act, 1923 — Section 4A(3)(b)
High Courts24 Apr 2023Allowed
Surender @ Kala Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0095
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts24 Apr 2023Disposed Of
Raghubir Singh And Others Vs Union Of India And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0094
High Courts24 Apr 2023Dismissed
Naresh Kuma And Others Vs Commissioner, Municipal Corporation And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0093
High Courts24 Apr 2023Disposed Of
Naresh Chauhan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0092
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts24 Apr 2023Disposed Of
Ganga Ram Vs Lot Ram And Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0091
High Courts24 Apr 2023Allowed
Roop Lal & Others Vs Special Land Acquisition Officer & Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0090
High Courts24 Apr 2023Allowed
Rama Devi @ Ram Dai Vs Special Land Acquisition Officer & Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0089
High Courts24 Apr 2023Allowed/Disposed Of
Pankaj Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0088
High Courts24 Apr 2023Allowed
Dev Raj Sharma & Others Vs Special Land Acquisition Officer & Another
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0087
High Courts24 Apr 2023Disposed Of
Raghubir Singh Vs Union Of India And Others
High Court Of Himachal Pradesh · (2023) 04 SHI CK 0086