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High Court Of Himachal Pradesh judgments

31,415 judgments · page 182 of 1,571

High Courts09 May 2023Allowed

Rahul Huddone And Others Vs State Of H.P And Others

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0031

Indian Penal Code, 1860 — Section 172, 173, 174, 174A, 175, 176, 177, 178, 179, 180, 181, 182, 183, 184, 185, 186, 187, 188, 193, 194, 195, 196, 199, 200, 205, 206, 207, 208, 209, 210, 211Code Of Criminal Procedure, 1973 — Section 173(2), 195(1), 195(1)(a)(i), 463, 471, 475, 476
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High Courts08 May 2023Dismissed

Mohan Lal Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0028

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20Code Of Criminal Procedure, 1973 — Section 439
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High Courts08 May 2023Allowed

Kamal Vs State Of H.P. And Anr

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0025

Indian Penal Code, 1860 — Section 279, 337Motor Vehicles Act, 1988 — Section 187Code Of Criminal Procedure, 1973 — Section 154, 482
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High Courts08 May 2023Allowed

Jasbir Singh Vs State Of H.P

High Court Of Himachal Pradesh · (2023) 05 SHI CK 0023

Indian Penal Code, 1860 — Section 363, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6
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