High Courts15 May 2023Allowed
Relu Ram Vs State Of H.P.
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0054
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 29, 37
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 181 of 1,571
High Courts15 May 2023Disposed Of
Hoshiar Singh Vs K.K. Panth & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0053
High Courts15 May 2023Allowed
Rama Sood And Others Vs State Of H.P.
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0052
Indian Penal Code, 1860 — Section 34, 498A, 504Code Of Criminal Procedure, 1973 — Section 41A
High Courts15 May 2023Allowed
Manjit Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0051
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(g)
High Courts15 May 2023Allowed
Afgan Miya Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0050
Indian Penal Code, 1860 — Section 354(A), 354(D), 506Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 164, 173(2)
High Courts15 May 2023Disposed Of
Bishan Dass Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0049
High Courts15 May 2023Dismissed
Dalesh Kumar Vs Himachal Road Transport Corporation And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0048
Constitution Of India, 1950 — Article 136, 226, 227Industrial Disputes Act, 1947 — Section 10, 25F
High Courts15 May 2023Disposed Of
Chamaru Ram Vs Tarun Kapoor And Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0047
High Courts15 May 2023Allowed
Damodar Dass Vs Special Land Acquisition Officer & Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0046
High Courts15 May 2023Dismissed
Sachin Chaudhary Vs State Of H.P.
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0045
Code Of Criminal Procedure, 1973 — Section 154, 439Indian Penal Code, 1860 — Section 34, 147, 149, 201, 354, 504, 506, 509Himachal Pradesh Police Act, 2007 — Section 114
High Courts15 May 2023Dismissed
Jumat Ali Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0044
Indian Penal Code, 1860 — Section 120B, 201, 302
High Courts12 May 2023Allowed
Champa Devi Vs Satya Paul & Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0042
Indian Contract Act, 1872 — Section 2, 25
High Courts12 May 2023Disposed Of
Balbir Singh And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0039
High Courts12 May 2023Disposed Of
Rashid Khan Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0038
Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts12 May 2023Dismissed
Nitant Sharma Vs Indu Bala
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0036
Constitution Of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 13
High Courts11 May 2023Allowed
Bharat Singh And Ors Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0041
Indian Penal Code, 1860 — Section 34, 323, 325, 341, 504, 506
High Courts11 May 2023Disposed Of
Jagdish Chand Vs State Of HP And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0040
High Courts11 May 2023Disposed Of
State Of Himachal Pradesh Vs Fukunaga Gun
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0037
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20, 32B, 37Code Of Criminal Procedure, 1973 — Section 265A
High Courts11 May 2023Dismissed
Khub Singh Vs HPSEBL & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0035
Limitation Act, 1963 — Article 137Industrial Disputes Act, 1947 — Section 2A, 10, 10(1)
High Courts10 May 2023Disposed Of
Surender Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0034
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 18, 20