High Courts19 May 2023Disposed Of
Bharat Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0098
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 179 of 1,571
High Courts19 May 2023Allowed
Gorkhbhadur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0086
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 18, 20, 27AA, 28, 29, 37
High Courts18 May 2023Disposed Of
Dinesh Kumar Negi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0097
High Courts18 May 2023Disposed Of
Radhey Shyam Chauhan @ Bobby Vs State Of Himachal Pradesh & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0096
Indian Penal Code, 1860 — Section 307, 379Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts18 May 2023Disposed Of
Preeti & Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0095
Central Excise Act, 1944 — Section 11ESecuritisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 2(zc), 2(zd), 2(ze), 2(zf), 35
High Courts18 May 2023Disposed Of
Rakesh Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0094
Code Of Criminal Procedure, 1973 — Section 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 29, 37
High Courts18 May 2023Disposed Of
Pradeep Kumar & Ors Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0093
Code Of Criminal Procedure, 1973 — Section 164, 320, 482Indian Penal Code, 1860 — Section 34, 188, 269, 270, 307, 323, 341, 504, 506Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)
High Courts18 May 2023Dismissed
Shivani And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0092
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts18 May 2023Allowed
Kuldeep Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0091
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 27AA, 29, 37
High Courts18 May 2023Dismissed
Aakash And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0090
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts18 May 2023Dismissed
Mahinder Kumar @ Kalu And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0089
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 269, 323, 329, 386, 406, 451, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 173, 173(2), 482
High Courts18 May 2023Allowed
Arjun Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0088
Indian Penal Code, 1860 — Section 323, 363, 376, 376(2), 506Protection Of Children From Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts18 May 2023Allowed
Jannat Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0087
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 22, 37
High Courts17 May 2023Disposed Of
Hukum Singh And Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0085
High Courts17 May 2023Allowed
Lil Bhadur And Others Vs Dr. Ysp University Of Horticulture & Forestry And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0084
Constitution Of India, 1950 — Article 21, 23Himachal Pradesh Universities Of Agriculture, Horticulture And Forestry Act, 1986 — Section 54
High Courts17 May 2023Disposed Of
Mohinder Kumar & Another Vs State Of HP & Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0083
High Courts17 May 2023Disposed Of
Sheela Devi Vs State Of HP & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0080
High Courts17 May 2023Disposed Of
Vinod Kumar Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0079
High Courts17 May 2023Disposed Of
Pratap Chauhan Vs State Of HP & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0078
High Courts17 May 2023Allowed
Jagat Ram @ Jagta Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0077
Indian Penal Code, 1860 — Section 34, 323, 324, 451, 504, 506Code Of Criminal Procedure, 1973 — Section 482