High Courts24 May 2023Dismissed
Biru Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0134
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 177 of 1,571
High Courts23 May 2023Dismissed
Roshan Thakur Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0142
Code Of Criminal Procedure, 1973 — Section 173, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 42(2)
High Courts23 May 2023Allowed
Netar Pal Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0141
Indian Penal Code, 1860 — Section 376, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 482
High Courts23 May 2023Disposed Of
Kavi Khanna And Others Vs Municipal Corporation, Shimla And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0140
Constitution Of India, 1950 — Article 136, 226, 227Himachal Pradesh Municipal Corporation Act, 1994 — Section 25F, 242, 253, 253(2), 254(6)
High Courts23 May 2023Allowed
Nikhil Gupta Vs Union Of India & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0139
Constitution Of India, 1950 — Article 243P, 243P(e), 243Q, 243Q(2)Cantonments Act, 2006 — Section 4(1), 10, 12, 13(2), 13(2)(c), 39, 61, 62, 64
High Courts23 May 2023Disposed Of
Ashok Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0137
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts23 May 2023Disposed Of
Surinder Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0136
High Courts23 May 2023Disposed Of
Sanjeev Kumar Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0135
High Courts23 May 2023Allowed
Tek Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0133
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 307, 337, 338
High Courts23 May 2023Disposed Of
Rajesh Sharma Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0132
High Courts23 May 2023Allowed
Vikram Chand And Ors Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0131
Indian Penal Code, 1860 — Section 34, 498A
High Courts23 May 2023Allowed/Disposed Of
Manohar Singh Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0130
High Courts23 May 2023Dismissed
Gorkhu & Ors Vs Kailash Chand & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0118
Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts23 May 2023Allowed
Narotama Sharma Vs Jai Dev Malhotra
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0117
Constitution Of India, 1950 — Article 227Himachal Pradesh Urban Rent Control, Act, 1987 — Section 24, 28
High Courts22 May 2023Disposed Of
Kiran Kumari And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0128
High Courts22 May 2023Disposed Of
Meera Devi And Others Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0127
High Courts22 May 2023Disposed Of
Ram Lal And Others Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0126
High Courts22 May 2023Disposed Of
Sumita Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0124
High Courts22 May 2023Disposed Of
Paramjeet Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0123
High Courts22 May 2023Allowed
Anita Gupta And Another Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0122