High Courts26 May 2023Allowed/Disposed Of
Khem Chand Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0162
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 176 of 1,571
High Courts26 May 2023Disposed Of
Deepak Singh Vs State Of HP And Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0161
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 427
High Courts26 May 2023Disposed Of
Om Parkash & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0160
Land Acquisition Act, 1894 — Section 4, 6Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 21, 23
High Courts26 May 2023Allowed
Rajat Aukta Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0159
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29, 37
High Courts26 May 2023Disposed Of
Kali Dass Vs State Of HP And Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0158
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 279, 337, 338Motor Vehicles Act, 1988 — Section 187, 196
High Courts26 May 2023Disposed Of
Ram Saran Thakur Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0157
High Courts25 May 2023Disposed Of
Inder Singh Vs Punjab National Bank And Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0156
Negotiable Instruments Act, 1881 — Section 138, 147
High Courts25 May 2023Disposed Of
Praveen And Others Vs Collector Land Acquisition And Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0155
High Courts25 May 2023
Vinod Goel Vs Ravinder Kumar Kansal (Deceased) Through His Lrs & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0143
High Courts24 May 2023Disposed Of
Layak Ram Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0153
High Courts24 May 2023Allowed
State Of H. P. & Ors Vs Sanjv Vajir
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0152
High Courts24 May 2023Allowed
Mohammad Noor Alam Qureshi Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0151
Indian Penal Code, 1860 — Section 420
High Courts24 May 2023Disposed Of
Awantika Thakur Vs State Of H.P & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0150
High Courts24 May 2023Disposed Of
Damyanti Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0149
High Courts24 May 2023Disposed Of
Abdur Rehman Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0148
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 29
High Courts24 May 2023Disposed Of
Rakesh Kumar Duggal Vs Rajeev Kumar Duggal & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0147
Evidence Act, 1872 — Section 65, 65(a), 65(b), 65(c), 65(d), 65(e), 65(f), 65(g), 66
High Courts24 May 2023Dismissed
Gulab Thakur & Ors Vs Chet Ram & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0146
Constitution Of India, 1950 — Article 136, 137, 145, 226Code Of Civil Procedure, 1908 — Section 114, Order 47, Order 47 Rule 1Supreme Court Rules, 2013 — Order 40 Rule 1, Order 40 Rule 5
High Courts24 May 2023Disposed Of
Amin Chand And Others Vs Balbir Singh And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0145
Code Of Civil Procedure, 1908 — Section 151, Order 23 Rule 1, Order 23 Rule 1(1), Order 23 Rule 1(4)
High Courts24 May 2023Allowed
Gurvinder Kaur Vs Col. Prittam Singh Rana
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0144
Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 494
High Courts24 May 2023Disposed Of
Aman Deep & Ors Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0138
Himachal Pradesh Para Veterinary Council Act, 2010 — Section 38(2)