High Courts29 May 2023Disposed Of
Gajender Singh Thakur & Others Vs State Of Himachal Pradesh & Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0184
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 175 of 1,571
High Courts29 May 2023Disposed Of
Jai Dutt Vs State Of Himachal Pradesh And Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0183
High Courts29 May 2023Disposed Of
Pritam Kumar Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0182
High Courts29 May 2023Disposed Of
Nisha Kumari Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0180
High Courts29 May 2023Disposed Of
Ramesh Hetta Vs Pritam Singh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0179
Negotiable Instruments Act, 1881 — Section 138
High Courts29 May 2023Allowed
Vinod Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0178
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 27AA, 28, 29, 37
High Courts29 May 2023Dismissed
Kahan Chand Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0177
Himachal Pradesh Excise Act, 2011 — Section 1, 14, 61
High Courts29 May 2023Disposed Of
Mast Ram Kashyap Vs H.P. State Forest Development Corporation Ltd. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0176
High Courts29 May 2023Allowed
Takdir And Anr Vs State Of H.P. And Ors
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0175
Indian Penal Code, 1860 — Section 34, 363, 366, 376, 506Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161, 164, 173, 482
High Courts29 May 2023Disposed Of
Harish Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0174
Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 154, 173
High Courts26 May 2023Allowed
Dinesh Kumar And Anr Vs State Of H.P. And Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0173
Indian Penal Code, 1860 — Section 34, 380, 457Code Of Criminal Procedure, 1973 — Section 482
High Courts26 May 2023Disposed Of
Prem Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0172
High Courts26 May 2023Allowed
Rohit Budhathoki Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0171
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts26 May 2023Disposed Of
Sunita Kumari Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0170
High Courts26 May 2023Disposed Of
Neem Chand Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0169
High Courts26 May 2023Allowed
Kamal Kant Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0168
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 25, 37, 52ACode Of Criminal Procedure, 1973 — Section 173
High Courts26 May 2023Disposed Of
Rahul Sharma Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0166
Indian Penal Code, 1860 — Section 141, 142, 143, 341National Highways Act, 1956 — Section 8(B)
High Courts26 May 2023Allowed
Shashi Pal And Others Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0165
Indian Penal Code, 1860 — Section 147, 149, 201, 302, 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 154
High Courts26 May 2023Disposed Of
Aman Kaur Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0164
Indian Penal Code, 1860 — Section 147, 149, 201, 302, 323, 341, 504, 506Code Of Criminal Procedure, 1973 — Section 154
High Courts26 May 2023Disposed Of
Devraj Vs Narcotics Control Bureau
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0163
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20, 25, 28, 29, 60, 67