High Courts05 Jun 2023Disposed Of
Sanjay Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0001
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 173 of 1,571
High Courts31 May 2023Dismissed
Rajender Kumar Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0218
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20, 37Code Of Criminal Procedure, 1973 — Section 207
High Courts31 May 2023Allowed
Jasvinder Singh Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0217
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 15, 25, 27AA, 29, 37
High Courts31 May 2023Allowed
Jatinder Kumar & Others Vs State Of H.P. &Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0216
Indian Penal Code, 1860 — Section 354, 376, 377, 506, 509Code Of Criminal Procedure, 1973 — Section 482Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts31 May 2023Dismissed
Bandana Kumari & Others Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0215
Constitution Of India, 1950 — Article 14, 16Code Of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts31 May 2023Allowed
Raj Kumar Singla & Anr Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0214
Indian Penal Code, 1860 — Section 186, 189Code Of Criminal Procedure, 1973 — Section 155, 195
High Courts31 May 2023Disposed Of
Raj Kumar @ Rahul Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0194
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37
High Courts31 May 2023Dismissed
M/s Sita Ram Chajju Ram Vs TIMCO Steel Company
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0193
Negotiable Instruments Act, 1881 — Section 145(2)Code Of Criminal Procedure, 1973 — Section 311, 313
High Courts30 May 2023Disposed Of
Raj Kumar Vs Sub Divisional Officer (C) Shimla(Rural)-Cum- Competent Authority Land Acquisition & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0228
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Vijay Sharma Vs Sub Divisional Officer (C) Shimla(Rural)-Cum- Competent Authority Land Acquisition & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0227
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Sher Singh Vs State Of H. P & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0226
Constitution Of India, 1950 — Article 226
High Courts30 May 2023Disposed Of
Naresh Kumar And Others Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0225
Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 436, 436A, 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 15, 29, 37
High Courts30 May 2023Disposed Of
Anil Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0224
High Courts30 May 2023Disposed Of
Rajinder Kumar Vs Sub Divisional Officer (C) Shimla (Rural)-Cum- Competent Authority Land Acquisition & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0223
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Akbar Shah Alias Mana Vs State Of H.P. And Others
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0222
Indian Penal Code, 1860 — Section 201, 307, 354, 356, 504, 506Code Of Criminal Procedure, 1973 — Section 320, 482
High Courts30 May 2023Disposed Of
Nageshwar Thakur Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0221
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Shobha Ram Verma & Anr Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0220
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Disposed Of
Rajnish Kumar Gautam Vs State Of Himachal Pradesh & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0219
Indian Penal Code, 1860 — Section 353, 504, 506Arms Act, 1959 — Section 25Code Of Criminal Procedure, 1973 — Section 173, 482
High Courts30 May 2023Disposed Of
Pamplu & Ors Vs National Highway Authority Of India & Anr
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0211
Arbitration And Conciliation Act, 1996 — Section 29A(4), 29A (5)
High Courts30 May 2023Allowed
Ram Paul Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 05 SHI CK 0210
Indian Penal Code, 1860 — Section 34, 120B, 415, 467, 471, 420Code Of Criminal Procedure, 1973 — Section 156(3), 161