High Courts14 Jun 2023Allowed
M/S M.K. Auto Clutch Co Vs Principal Commissioner Of Income Tax-I & Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0030
Income Tax Act, 1961 — Section 148A, 148A(b), 148A(d)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,415 judgments · page 172 of 1,571
High Courts14 Jun 2023Disposed Of
Shiv Dev & Ors Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0021
High Courts14 Jun 2023
Rajesh Kumar Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0020
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 21, 37Indian Penal Code, 1860 — Section 279, 427
High Courts13 Jun 2023
Jai Kumar Vs State Of H.P. & Anr
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0017
High Courts13 Jun 2023Dismissed
Chattar Singh Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0016
High Courts13 Jun 2023Disposed Of
Rajesh Kumar Vs State Of H.P. And Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0015
High Courts13 Jun 2023Allowed
Mangal Singh Vs State Of H.P
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0013
Protection Of Children From Sexual Offences Act, 2012 — Section 8, 12Code Of Criminal Procedure, 1973 — Section 173
High Courts13 Jun 2023Dismissed
Himachal Pradesh Power Corporation Ltd Vs Himachal Pradesh Power Corporation Ltd
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0012
Arbitration And Conciliation Act, 1996 — Section 5, 28(1)(a), 28(3), 31(3), 34, 34A, 34C
High Courts13 Jun 2023Disposed Of
Ram Lal And Others Vs National Highways Authority Of India & Anr
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0011
National Highways Act, 1956 — Section 3A, 3G(5), 3G(7)(a)Arbitration And Conciliation Act, 1996 — Section 11, 28(1)(a), 28(2), 28(3), 31(3), 34, 34(2A), 37Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 26, 27, 28
High Courts12 Jun 2023Dismissed
State Of H.P. & Ors Vs Sita Devi
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0109
Constitution Of India, 1950 — Article 14, 15, 21, 39, 42, 42A, 43Industrial Disputes Act, 1947 — Section 25(B)(1)Maternity Benefit Act, 1961 — Section 2
High Courts12 Jun 2023Disposed Of
M/S Balaji Trading Company Vs State Of H.P. & Ors
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0019
High Courts12 Jun 2023Disposed Of
Anchla Kumari Vs Subhashish Panda & Ors
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0010
High Courts12 Jun 2023Disposed Of
M/S/ C&C Constructions Ltd Vs Chief Engineer-Cum-Project Director (HPRIDC)
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0009
Arbitration And Conciliation Act, 1996 — Section 29A(4)
High Courts12 Jun 2023Disposed Of
Hem Lata Vs State Of Himachal Pradesh & Others
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0008
Constitution Of India, 1950 — Article 226
High Courts12 Jun 2023Disposed Of
Milap Chand Vs Himachal Pradesh Tourism Development Corporation Ltd. Though Its Managing Director And Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0007
High Courts12 Jun 2023Disposed Of
Dinesh Bharota Vs State Of Himachal Pradesh
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0006
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20
High Courts12 Jun 2023Allowed
Dildar Ali Butt Vs Indu Sharma And Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0005
High Courts09 Jun 2023Dismissed
Rohit Sharma Vs Dharampal
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0004
Negotiable Instruments Act, 1881 — Section 137
High Courts06 Jun 2023Dismissed
Rishabh Gautam Vs HP State Co-Operative Agriculture & Rural Development Bank Ltd. & Ors
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0003
High Courts06 Jun 2023Disposed Of
Ram Pal Vs State Of HP & Another
High Court Of Himachal Pradesh · (2023) 06 SHI CK 0002
Constitution Of India, 1950 — Article 226